High Courts02 Nov 2016Disposed Off
Smt. Basant Kumari Mohanty Vs Parbati Mohanty
Orissa High Court · (2017) AIRCC 649 : (2017) 1 ILRCuttack 332 : (2017) 1 OJR 62
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 5 of 33
High Courts02 Nov 2016Partly Allowed
Gopinath Paraja Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 423 : (2017) 66 OrissaCriR 284
Penal Code, 1860 (IPC) - Section 302
High Courts01 Nov 2016Allowed
Mrutunjay Mohapatra Vs Prana Krushna Mohapatra
Orissa High Court · (2017) 123 CutLT 10
High Courts28 Oct 2016Dismissed
Bairagi Mahalik Vs Keluni Dei
Orissa High Court · (2016) 168 AIC 797
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 59
High Courts28 Oct 2016Dismissed
Birla Singh Vs Gura Urmal
Orissa High Court · (2016) 168 AIC 793
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 107, Section 108
High Courts28 Oct 2016Allowed
Bibachha Digal Vs State of Orissa
Orissa High Court · (2017) 169 AIC 665 : (2017) sup1 CutLTCriminal 568 : (2017) 66 OrissaCriR 321
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts28 Oct 2016Allowed
Branch Manager, Orissa Air Products Pvt. Ltd. Vs State of Orissa
Orissa High Court · (2017) 152 FLR 372 : (2017) LabLR 296
Constitution of India, 1950 - Article 226, Article 226, Article 227Industrial Disputes Act, 1947 - Section 11-A
High Courts28 Oct 2016Allowed
Dhobani Beherani Vs Laxmi Beherani
Orissa High Court · (2017) 169 AIC 660 : (2017) 1 ILRCuttack 97
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 107, Section 108
High Courts27 Oct 2016Partly Allowed
Kalu @ Kalucharana Mangaraj Vs State of Orissa
Orissa High Court · (2016) 168 AIC 810
Penal Code, 1860 (IPC) - Section 323, Section 325, Section 34
High Courts27 Oct 2016Disposed Off
Management of the Project Director, Animal Disease Research Institute Vs Babaji Charan Behera
Orissa High Court · (2017) 152 FLR 935
Industrial Disputes Act, 1947 - Section 2(oo), Section 25B, Section 25F
High Courts26 Oct 2016Dismissed
Jambeswar Sethi Vs Anantha Ojha
Orissa High Court · (2016) 168 AIC 800 : (2016) 2 ILRCuttack 1311
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts25 Oct 2016Disposed Off
Krushna Chandra Behera Vs State of Orissa
Orissa High Court · (2016) 168 AIC 814 : (2017) sup1 CutLTCriminal 374 : (2017) 1 ILRCuttack 351
Criminal Procedure Code, 1973 (CrPC) - Section 219(1)Penal Code, 1860 (IPC) - Section 409
High Courts24 Oct 2016Dismissed
Santosh Kumar Roul Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 139
Penal Code, 1860 (IPC) - Section 120B, Section 211, Section 34, Section 342, Section 343, Section 365, Section 384, Section 506, Section 508Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14, Section 3
High Courts24 Oct 2016Dismissed
Banamali Behera Vs Nirupama Pal
Orissa High Court · (2017) 123 CutLT 134
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Oct 2016Dismissed
Suresh Chandra Mohanty Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 6
Criminal Procedure Code, 1973 (CrPC) - Section 256
High Courts21 Oct 2016Allowed
State Bank of India Vs Income Tax Officer High Court of Orissa
Orissa High Court · (2017) 292 CurTR 438 : (2016) 2 ILRCuttack 1248
Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13, Section 2(1)(zd), Section 35Income Tax Act, 1961 - Section 220, Section 222, Section 293
High Courts19 Oct 2016Disposed Off
Sarat Chandra Routray Vs State of Orissa
Orissa High Court · (2017) 152 FLR 529
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11(10), Section 11(9), Section 17, Section 17A
High Courts18 Oct 2016Dismissed
Madhab Charan Routray Vs Sarat Ch. Baral
Orissa High Court · (2016) 168 AIC 818 : (2017) AIRCC 1357 : (2017) 1 OJR 125
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 Oct 2016Disposed Off
Management of Sargipalli Mines Project of Hindustan Zink Ltd. Vs Presiding Officer, Industrial Tribunal
Orissa High Court · (2016) 4 LLJ 692
Industrial Disputes Act, 1947 - Section 11A, Section 17B
High Courts17 Oct 2016Disposed Off
Secy., Panposh Co-operative Vs Khetrabasi Tripathy
Orissa High Court · (2017) 152 FLR 387 : (2017) LabLR 438
Industrial Disputes Act, 1947 - Section 25F