High Courts04 Jan 2016Allowed
The Villagers of Talabahali and Others Vs Saraswati Pradhan and Others
Orissa High Court · (2016) 162 AIC 411
Civil Procedure Code, 1908 (CPC) - Section 100, Section 80
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 33 of 33