High Courts25 Nov 2016Dismissed
Sri Srikrishna Ramanuj Das Vs Collector, Ganjam
Orissa High Court · (2017) 169 AIC 877
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 3 of 33
High Courts25 Nov 2016Disposed Off
Sk. Ishaque Vs Sk. Liakat Alli
Orissa High Court · (2017) 169 AIC 865
Evidence Act, 1872 - Section 65
High Courts25 Nov 2016Disposed off
Dipti Ranjan Sahoo Vs Kunjalata Sahoo
Orissa High Court · (2017) 171 AIC 364
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A (1)Constitution of India, 1950 - Article 227
High Courts24 Nov 2016Dismissed
Sohanlal Vs State of Orissa
Orissa High Court · (2017) 170 AIC 843 : (2017) 66 OrissaCriR 159
Penal Code, 1860 (IPC) - Section 307
High Courts24 Nov 2016Disposed off
Radharani Samal Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 218
Constitution of India, 1950 - Article 226Orissa Education (Recruitment and Condition of Service of Teachers and Members of the staffs of Aided Educational Institution) Rules, 1974 - Rule 16(2)
High Courts23 Nov 2016Dismissed
Prafulla Sethi Vs Kshyama Sethi
Orissa High Court · (2017) 169 AIC 867
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts23 Nov 2016Disposed Off
Kunja Bihari Badu Vs State of Orissa
Orissa High Court · (2017) 152 FLR 532
Constitution of India, 1950 - Article 226
High Courts23 Nov 2016Allowed
Jogeswar Pandey Vs Trilochan Chandra Kakani @ Trilok Chand Kakani
Orissa High Court · (2017) 169 AIC 887 : (2017) 1 OJR 156
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106
High Courts23 Nov 2016Disposed off
Nrusingha Nath Nanda Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 474 : (2017) 1 OJR 111 : (2017) 66 OrissaCriR 227
Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
High Courts21 Nov 2016Allowed
General Manager, Orissa Mining Corporation Vs Presiding Officer, Industrial Tribunal
Orissa High Court · (2017) 152 FLR 731 : (2017) LIC 658
Industrial Disputes Act, 1947 - Section 2(s)
High Courts21 Nov 2016Dismissed
Bhubana Bihari Bahinipati Vs State of Odisha
Orissa High Court · (2017) 169 AIC 884 : (2017) 123 CutLT 748 : (2017) 1 OJR 146
Constitution of India, 1950 - Article 227Orissa Hindu Religious Endowments Act, 1951 - Section 19
High Courts21 Nov 2016Dismissed
Naba Kumari Mahakud @ Mohakuda Vs State of Orissa
Orissa High Court · (2017) 169 AIC 872 : (2017) sup1 CutLTCriminal 282
Criminal Procedure Code, 1973 (CrPC) - Section 228Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304B, Section 306, Section 34, Section 406, Section 498A, Section 506
High Courts18 Nov 2016Dismissed
Taudu Kondagori Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 478
Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts18 Nov 2016Allowed
Mangala Oyale Vs State of Odisha
Orissa High Court · (2017) 170 AIC 849 : (2017) sup1 CutLTCriminal 119 : (2016) 2 ILRCuttack 1340 : (2017) 1 OJR 51
Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Allowed
Champeswar Rana Vs State of Orissa
Orissa High Court · (2017) 169 AIC 869 : (2017) 123 CutLT 611
Penal Code, 1860 (IPC) - Section 324
High Courts16 Nov 2016Disposed off
Tareque Ahemad Vs State of Odisha
Orissa High Court · (2017) sup1 CutLTCriminal 613 : (2017) 1 OJR 150
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304
High Courts16 Nov 2016Disposed off
Adikianda Rout Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 267 : (2017) 1 OJR 81
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376(2)(g), Section 450
High Courts16 Nov 2016Disposed off
Radhakanta Bhoi Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 103
Criminal Procedure Code, 1973 (CrPC) - Section 407, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307
High Courts15 Nov 2016Dismissed
Kartik Samal Vs Presiding Officer, Labour Court
Orissa High Court · (2017) 152 FLR 542 : (2017) LIC 555
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts15 Nov 2016Dismissed
Giridhari Nath Vs Mamitarani Sutar
Orissa High Court · (2017) 1 Crimes 172 : (2017) 1 DMC 87 : (2017) 66 OrissaCriR 13 : (2017) 2 RCRCivil 476 : (2017) 2 RCRCriminal 52
Protection of Women From Domestic Violence Act, 2005 - Section 12