CourtKutchehry.com

COURT ARCHIVE

Orissa High Court judgments, 2016

641 judgments · page 2 of 33

High Courts07 Dec 2016Disposed Off

Rabindra Kumar Biswal Vs Santilata Mohapatra

Orissa High Court · (2017) 1 DMC 607 : (2017) 66 OrissaCriR 31

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304B, Section 34, Section 498A
Read judgment
High Courts07 Dec 2016Dismissed

Sumita Sahani Vs Mamata Sahoo

Orissa High Court · (2017) 170 AIC 879 : (2017) 1 OJR 246

Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106, Section 53, Section 53A
Read judgment
High Courts07 Dec 2016Dismissed

Balaram Damba Vs Bhagaban Naik

Orissa High Court · (2017) 123 CutLT 276 : (2017) 1 ILRCuttack 300

Limitation Act, 1963 - Article 65, Section 27Orissa Scheduled Areas Transfer of Immovable Property (By Scheduled Tribes) Regulations, 1956 - Para 7D
Read judgment
High Courts02 Dec 2016Dismissed

Birendra Nath Das Vs State of Orissa

Orissa High Court · (2017) 123 CutLT 752 : (2017) 1 OJR 178

Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 - Section 3ORISSA ESTATES ABOLITION ACT, 1951 - Section 5
Read judgment
High Courts29 Nov 2016Allowed

Rohita Naik Vs State of Orissa

Orissa High Court · (2017) 169 AIC 875 : (2017) 66 OrissaCriR 196

Criminal Procedure Code, 1973 (CrPC) - Section 320(2)Penal Code, 1860 (IPC) - Section 307, Section 324
Read judgment
High Courts28 Nov 2016Dismissed

Vinay Gupta Vs Saveri Nayak

Orissa High Court · (2017) 1 Crimes 53 : (2017) 1 DMC 181 : (2017) 1 OJR 34 : (2017) 66 OrissaCriR 199 : (2017) 2 RCRCriminal 929

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 21, Section 23(1), Section 23(2)
Read judgment