High Courts26 Nov 2014Dismissed
Man Mohan Das and Others Vs State of Orissa and Others
Orissa High Court · (2015) 1 ILR 1053
Constitution of India, 1950 - Article 14 19 19(1)(g)Essential Commodities Act, 1955 - Section 3
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 6 of 42
High Courts25 Nov 2014
Basan Vs State of Orissa
Orissa High Court · (2014) 11 OHC CK 0097
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Nov 2014
Agarwal Coal Corporation Private Limited Vs Paradip Port Trust
Orissa High Court · (2014) 11 OHC CK 0075
Constitution of India, 1950 — Article 226
High Courts25 Nov 2014
Suryanarayan Mohanty Vs State of Odisha
Orissa High Court · (2014) 11 OHC CK 0042
High Courts25 Nov 2014Partly Allowed
Yakub Barla Vs State of Orissa
Orissa High Court · (2015) 119 CLT 787 : (2015) CriLJ 2234
Penal Code, 1860 (IPC) - Section 302, 304
High Courts24 Nov 2014Disposed off
Rashmita Rana and Others Vs State of Orissa
Orissa High Court · (2015) 1 OLR 128
Constitution of India, 1950 - Article 23, 24, 39(e) — Criminal Procedure Code, 1973 (CrPC) - Section 438 — Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 26 — Penal Code, 1860 (IPC) - Section 323, 324, 34
High Courts24 Nov 2014Allowed
Arjuna Jani Vs State of Orissa
Orissa High Court · (2015) 1 OLR 615
Criminal Procedure Code, 1973 (CrPC) - Section 161 — Penal Code, 1860 (IPC) - Section 302, 304, 323, 34
High Courts24 Nov 2014
Sandeep Vs State
Orissa High Court · (2014) 11 OHC CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts24 Nov 2014Disposed off
Prakash Chandra Pradhan Vs State
Orissa High Court · (2015) 2 Crimes 353 : (2015) 1 OLR 651
Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts24 Nov 2014Allowed
U. Harigopal Vs Republic of India
Orissa High Court · (2015) 119 CLT 963 : (2015) 1 ILR 302 : (2015) 1 OLR 669
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374 — Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 27, 7
High Courts24 Nov 2014Disposed off
Rashmita Rana Vs State of Orissa
Orissa High Court · (2015) sup2 CutLTCriminal 561
High Courts21 Nov 2014
Subrat Das Vs State of Orissa
Orissa High Court · (2015) 120 CLT 566 : (2015) 1 ILR 362
Civil Procedure Code, 1908 (CPC) — Section 11, 80
High Courts21 Nov 2014
Dredging and Desiltation Co. Pvt. Ltd. Vs Board of Trustees of Paradip Port Trust.
Orissa High Court · (2015) 6 ARBLR 139 : (2015) 120 CLT 575 : (2015) 1 ILR 433
Arbitration and Conciliation Act, 1996 — Section 10, 11, 11(6), 12, 12(3)
High Courts21 Nov 2014Allowed
Surendra Singh Bhoi Vs Tukuni Sahu
Orissa High Court · (2015) 2 ILR 571
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1 35 35-A 35-BRepresentation of the People Act, 1951 - Section 86(6) 86(7)
High Courts20 Nov 2014
Gayatri Behera Vs The Chief Executive Officer
Orissa High Court · (2014) 118 CLT 1035 : (2015) 2 ILR (Ori) 1226 : (2014) 2 OLR 806 Suppl. : (2014) 2 OLR 806
Constitution of India, 1950 — Article 226
High Courts20 Nov 2014
Sudhansu Kumar Behera Vs Orissa Public Service Commission
Orissa High Court · (2014) 11 OHC CK 0078
High Courts20 Nov 2014Allowed
Issac Vs Jalikha Bibi and Others
Orissa High Court · (2015) 1 OLR 783
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 41 Rule 17, Order 6 Rule 17 — Limitation Act, 1963 - Section 14
High Courts20 Nov 2014
Mangala Gouda Vs State of Orissa
Orissa High Court · (2015) 1 ILR 66 : (2015) 1 OLR 505
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Nov 2014
Chintamani Kandi and Others Vs Arjuna Kandi and Others
Orissa High Court · (2015) 1 OLR 361
Criminal Procedure Code, 1973 (CrPC) — Section 145Stamp Act, 1899 — Section 35, 36, 38, 61(4)
High Courts19 Nov 2014Partly Allowed
State of Orissa Vs Gopinath Nayak
Orissa High Court · (2015) 119 CLT 970 : (2015) CriLJ 2238 : (2015) 1 ILR 400 : (2015) 1 OLR 676
Criminal Procedure Code, 1973 (CrPC) - Section 377 — Penal Code, 1860 (IPC) - Section 376(2)(f)