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Orissa High Court judgments, 2014

824 judgments · page 4 of 42

High Courts05 Dec 2014

Ashok Kumar Padhy Vs State of Odisha

Orissa High Court · AIR 2015 Ori 37 : (2015) 120 CLT 406 : (2015) 1 ILR 313

Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 34Registration Act, 1908 — Section 17, 17(1)(b), 2(14), 3, 49(d)(1)
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High Courts05 Dec 2014

Babita Padhy Vs State of Odisha

Orissa High Court · (2015) 120 CLT 595 : (2015) 1 ILR 750

Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 34Registration Act, 1908 — Section 17(1)(b)
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High Courts05 Dec 2014

Raj Kumar Mahala and Others Vs State of Orissa and Others

Orissa High Court · (2015) 1 Crimes 704 : (2015) 1 OLR 391

Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 355Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
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High Courts04 Dec 2014

Shaji Thomas Vs State

Orissa High Court · (2015) 119 CLT 1020 : (2015) 1 ILR 193

Criminal Procedure Code, 1973 (CrPC) - Section 439 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 19, 2(viia), 20(b)(ii)(C), 24, 27A
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High Courts03 Dec 2014Allowed

Poti Vs State of Orissa

Orissa High Court · (2015) 119 CLT 955 : (2015) 1 ILR 72 : (2015) 1 OLR 644

Criminal Procedure Code, 1973 (CrPC) - Section 428 — Evidence Act, 1872 - Section 25, 27, 8 — Penal Code, 1860 (IPC) - Section 201, 302, 364
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High Courts02 Dec 2014

Pratima Mohapatra Vs Dibakar Mohapatra

Orissa High Court · (2015) 120 CLT 401 : (2015) 1 ILR 272

Civil Procedure Code, 1908 (CPC) — Section 151Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13, 25
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High Courts02 Dec 2014

Basanti Sethi Vs Paramananda Sethi

Orissa High Court · (2015) 1 OLR 618

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1)
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High Courts29 Nov 2014

State of Orissa Vs Orissa Olympic Association

Orissa High Court · (2014) 11 OHC CK 0095

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, Order 41 Rule 23AOrissa Prevention of Land Encroachment Act, 1972 — Section 16, 17
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