COURT ARCHIVE

Orissa High Court judgments, 2014

824 judgments · page 5 of 42

High Courts29 Nov 2014

Jyotshna Rani Mohanty Vs State

Orissa High Court · (2014) 11 OHC CK 0044

High Courts29 Nov 2014

Binod Bihari Dash Vs State of Odisha

Orissa High Court · (2015) 119 CLT 978 : (2015) 1 ILR 203

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 438Penal Code, 1860 (IPC) — Section 120A, 120B, 149, 34, 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts29 Nov 2014

Niranjan Tripathy Vs State of Odisha

Orissa High Court · (2015) 119 CLT 426

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120A, 120B, 149, 34, 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts29 Nov 2014Allowed

Prasant Vs State of Orissa and Others

Orissa High Court · (2015) 119 CLT 953 : (2015) 2 Crimes 668 : (2015) 1 ILR 81 : (2015) 1 OLR 612

Constitution of India, 1950 - Article 22 — National Security Act, 1980 - Section 3(2)

High Courts28 Nov 2014

Prakash Kumar Mohanty Vs State of Orissa

Orissa High Court · (2014) 11 OHC CK 0096

High Courts28 Nov 2014

Laxmidhar Das Vs State of Orissa

Orissa High Court · (2015) 120 CLT 351 : (2015) 1 ILR 60

High Courts28 Nov 2014Dismissed

Pradeep Kumar Behera and Others Vs Commissioner of Land Records and Settlement and Others

Orissa High Court · (2015) 1 ILR 545

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 10, 10, 11, 11, 12, 12 — Orissa Survey and Settlement Act, 1958 - Section 11, 12, 12-A, 12-B, 13

High Courts28 Nov 2014Dismissed

Guru Charan Mohanta Vs State of Orissa

Orissa High Court · (2015) 1 ILR 812

Penal Code, 1860 (IPC) - Section 376

High Courts28 Nov 2014Dismissed

Babaji Nayak and Others Vs Govt. of Orissa

Orissa High Court · (2015) 120 CLT 190 : (2015) 1 ILR 409 : (2015) 1 OLR 1022

Civil Procedure Code, 1908 (CPC) - Section 80

High Courts28 Nov 2014

Malaya Kumar Durga Vs State of Odisha and Others

Orissa High Court · (2015) 119 CLT 939 : (2015) 1 ILR 151 : (2015) 1 OLR 488

Orissa Grama Panchayat Act, 1964 — Section 25(1)(v), 26, 26 (2), 26(2), 30

High Courts28 Nov 2014Allowed

The Orissa State Textile Corporation. Ltd. and Others Vs Bhaskar Tea Company Ltd. and Others

Orissa High Court · (2015) 120 CLT 164

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 1, Order 6 Rule 2Companies Act, 1956 - Section 291 292 297 297(1)

High Courts28 Nov 2014Dismissed

State of Orissa Vs Mukunda Majhi

Orissa High Court · (2015) 5 FLT 590

Criminal Procedure Code, 1973 (CrPC) - Section 378Orissa Forest Act, 1972 - Section 21 27(1)(a)Wild Life (Protection) Act, 1972 - Section 27

High Courts28 Nov 2014Allowed

The Orissa State Textile Corporation Ltd. Vs Bhaskar Tea Company Ltd.

Orissa High Court · (2015) 120 CutLT 164

High Courts28 Nov 2014Dismissed

State of Orissa Vs Baidhar Singh

Orissa High Court · (2015) 5 FLT 691

High Courts27 Nov 2014

Subash Chandra Nayak Vs State of Orissa

Orissa High Court · (2015) 1 OLR 108

Orissa Education Act, 1969 — Section 3(b)

High Courts27 Nov 2014

Bana Bihari Jena Vs Commandant, 12 B.N., C.R.P.F.

Orissa High Court · (2015) 1 ILR 605

Central Reserve Police Force Act, 1949 — Section 11(1)

High Courts26 Nov 2014

Paban Kumar Sahu Vs Rourkela Development Authority

Orissa High Court · (2015) 1 ILR 230

High Courts26 Nov 2014

Srinivas Traders Vs State of Odisha

Orissa High Court · (2015) 120 CLT 1099 : (2015) 2 ILR 35 : (2015) 1 OLR 654 : (2015) 81 VST 80

High Courts26 Nov 2014Disposed off

Niranjan Singh Vs Union of India and Others

Orissa High Court · (2015) 1 OLR 99

High Courts26 Nov 2014

Chandrika Sao Vs Sales Tax Officer

Orissa High Court · (2015) 120 CLT 760 : (2015) 2 ILR 228 : (2015) 1 OLR 628 : (2015) 81 VST 86

Orissa Value Added Tax Act, 2004 — Section 42, 42(2)