High Courts19 Nov 2014Allowed
Babaji Dhal Vs Election Officer-cum-B.D.O. and Others
Orissa High Court · (2016) 121 CLT 116 : (2015) 120 CLT 549 : (2015) 2 ILR 270 : (2015) 1 ILR 341
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 7 of 42
High Courts18 Nov 2014
Binaya Kumar Nayak Vs State of Orissa
Orissa High Court · (2014) 11 OHC CK 0092
High Courts18 Nov 2014
Girija Prasanna Pattnaik Vs State of Orissa
Orissa High Court · (2015) LabIC 523
Orissa Aided Educational Institutions (Appointment of Lecturers Validation) Act, 1998 — Section 3(1)Orissa Education Act, 1969 — Section 24B, 3(b)
High Courts18 Nov 2014
Sudarsan Barik Vs The Managing Director
Orissa High Court · AIR 2015 Ori 17 : (2015) 3 BC 60 : (2015) 120 CLT 383 : (2015) 1 ILR 221
High Courts18 Nov 2014
Kalinga Institute of Mining Engineering and Technology (KIMET) Vs Kishore Chandra Nath
Orissa High Court · (2014) 11 OHC CK 0074
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, Order 41 Rule 27Evidence Act, 1872 — Section 35
High Courts18 Nov 2014
Pradeep Ku. Patro Vs The Managing Director
Orissa High Court · (2014) 11 OHC CK 0073
High Courts17 Nov 2014
Jayanti Das Vs State of Odisha
Orissa High Court · (2015) 120 CLT 588 : (2015) 1 ILR 446
High Courts17 Nov 2014
Rabinarayan Nanda Vs Taraprasad Bahinipati
Orissa High Court · (2014) 118 CLT 1041 : (2015) 2 ILR (Ori) 806 : (2014) 2 OLR 1063 Suppl. : (2014) 2 OLR 1063
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100, 101, 123, 33, 81
High Courts16 Nov 2014
Sukei Kuanr Vs The Chief Executive Officer (C.E.O.)
Orissa High Court · (2014) 11 OHC CK 0091
High Courts14 Nov 2014
Nasar Kumbhar Vs State of Odisha
Orissa High Court · (2014) 11 OHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 2(30)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(b), 2(viia), 20(b)(ii)(C), 25, 35
High Courts14 Nov 2014Allowed
Kanakabala Swain and Others Vs State of Orissa and Others
Orissa High Court · (2015) 1 ILR 737
Orissa Estates Abolition Act, 1951 - Section 39, 5(i) — Orissa Tenancy Act, 1913 - Section 61
High Courts14 Nov 2014Dismissed
State of Orissa Vs Nilapa Adeya Reddy
Orissa High Court · (2015) 3 Crimes 92
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 395
High Courts13 Nov 2014
Kala Majhi Vs State of Odisha
Orissa High Court · (2015) 119 CLT 440
Penal Code, 1860 (IPC) — Section 302, 304, 498-A
High Courts13 Nov 2014Dismissed
State of Orissa Vs Sadasiba Majhi
Orissa High Court · (2015) 2 DMC 645
Criminal Procedure Code, 1973 (CrPC) - Section 378Evidence Act, 1872 - Section 113(A)Penal Code, 1860 (IPC) - Section 306 498A 498-A
High Courts12 Nov 2014
Surendra N. Senapati Vs State
Orissa High Court · (2014) 11 OHC CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts12 Nov 2014Dismissed
M.C. Patel and Co. and Others Vs State of Orissa and Others
Orissa High Court · (2015) 145 FLR 570
Minimum Wages Act, 1948 - Section 3, 4, 5, 5 (1)(b), 5(1)(a)
High Courts12 Nov 2014Dismissed
State of Orissa Vs Manoranjan Mondal
Orissa High Court · (2015) 1 OLR 658
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Penal Code, 1860 (IPC) - Section 376, 511
High Courts12 Nov 2014Disposed off
Hrudananda Mallick Vs State of Odisha
Orissa High Court · (2015) 1 OLR 130
Criminal Procedure Code, 1973 (CrPC) - Section 161, 438 — Penal Code, 1860 (IPC) - Section 306, 34
High Courts12 Nov 2014Dismissed
State of Orissa Vs Khageswar Konhar
Orissa High Court · (2015) 119 CLT 760
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(a)(i), 42(1)