High Courts12 Nov 2014Partly Allowed
Anupram Satnami Vs State of Orissa
Orissa High Court · (2015) CriLJ 1297 : (2015) 2 DMC 792
Penal Code, 1860 (IPC) - Section 307, 498-A
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 8 of 42
High Courts12 Nov 2014Dismissed
Glen Rodrigues Vs Adhunik Metals Ltd.
Orissa High Court · (2015) 120 CLT 161 : (2015) 1 OLR 960
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts12 Nov 2014Dismissed
Mr. Glen Rodrigues Vs Adhunik Metals Ltd.
Orissa High Court · (2015) 120 CutLT 161
High Courts11 Nov 2014
Banambar Panda Vs United Bank of India
Orissa High Court · (2015) 144 FLR 699 : (2015) 2 ILR (Ori) 975 : (2015) LabIC 349
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Nov 2014
T. Sashi Kumar Vs State Bank of India
Orissa High Court · (2014) 11 OHC CK 0089
High Courts11 Nov 2014
Sujit Ku. Dhir Vs R.T.O.
Orissa High Court · (2014) 2 OLR 1070
Constitution of India, 1950 — Article 226, 227Orissa Motor Vehicles Taxation Act, 1975 — Section 13, 14, 17, 17(2), 18
High Courts11 Nov 2014
Arindam Chakra Vs Biju Pattnaik University of Technology
Orissa High Court · (2015) 120 CLT 374 : (2015) 1 ILR 166
Constitution of India, 1950 — Article 14
High Courts11 Nov 2014
Purushottam Behera Vs State of Orissa
Orissa High Court · (2015) 145 FLR 378
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5General Clauses Act, 1897 — Section 27Orissa Co-operative Societies Act, 1962 — Section 33A
High Courts11 Nov 2014
Panchunath Samal Vs Union of India
Orissa High Court · (2015) 120 CLT 700 : (2015) 144 FLR 704 : (2015) 1 ILR 782 : (2015) LabIC 258
Constitution of India, 1950 — Article 14, 226
High Courts11 Nov 2014Dismissed
State of Orissa Vs Gulu
Orissa High Court · (2015) 1 OLR 150
Penal Code, 1860 (IPC) - Section 302, 313
High Courts11 Nov 2014Allowed
Tapan Kumar Kar Vs Union of India and Others
Orissa High Court · (2015) LabIC 1725
Central Reserve Police Force Act, 1949 - Section 11, 11(1), 14, 18, 9 — Constitution of India, 1950 - Article 14, 21, 226
High Courts11 Nov 2014
Kalijuga Narayan Pratihari and Others Vs Mahant Sri Rajagopal Ramanuj Das
Orissa High Court · (2015) 1 OLR 354
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 41
High Courts11 Nov 2014Allowed
Bidyadhar Hota Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 1110 : (2015) 2 ILR 108
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts10 Nov 2014
Vikash College of Engineering for Women Vs All India Council for Technical Education
Orissa High Court · AIR 2015 Ori 26
High Courts10 Nov 2014
The Commissioner of Income Tax Vs Silicon Institute of Technology
Orissa High Court · (2014) 272 CTR 319 : (2015) 2 ILR (Ori) 1114 : (2015) 370 ITR 567
Income Tax Act, 1961 — Section 10(22), 10(23C), 10(23C)(iii ad), 10(23C)(vi), 11
High Courts10 Nov 2014
Harshpriya Granites Pvt. Ltd. Vs The Deputy Commissioner of Sales Tax
Orissa High Court · (2015) 120 CLT 355 : (2015) 1 ILR 84
High Courts10 Nov 2014Disposed off
Ambika Dalai Vs State of Orissa and Others
Orissa High Court · (2015) 1 OLR 113
High Courts10 Nov 2014Allowed
Surya Chandra Pradhan Vs State of Orissa
Orissa High Court · (2015) 119 CLT 444 : (2014) 2 OLR 820 Suppl. : (2014) 2 OLR 820
Evidence Act, 1872 - Section 101, 106, 27 — Penal Code, 1860 (IPC) - Section 302
High Courts10 Nov 2014
Satya Narayan Pattnaik Vs Zonal Manager, UCO Bank and Others
Orissa High Court · (2015) 145 FLR 742 : (2015) LabIC 1389 : (2015) 1 OLR 231
Constitution of India, 1950 — Article 14, 16, 37, 38
High Courts10 Nov 2014Dismissed
State of Orissa Vs Narayan Sahu
Orissa High Court · (2015) 119 CLT 778
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Essential Commodities Act, 1955 - Section 7