High Courts30 Oct 2014Dismissed
Town Surveyor authorised by the Executive Officer, Berhampur Municipality Vs Manorama Panigrahi
Orissa High Court · (2016) 121 CutLT 129
Orissa Municipal Act, 1950 - Section 385-A
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 10 of 42
High Courts29 Oct 2014Allowed
Paritosh Dash Vs State of Orissa
Orissa High Court · (2015) 1 OLR 165
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 20(b)(ii)(G), 54
High Courts29 Oct 2014Disposed off
Kanak Manjari Kar Vs Susanta Kumar Dash
Orissa High Court · (2015) 120 CLT 362 : (2015) 1 ILR 115
Constitution of India, 1950 - Article 136, 142 — Delhi Police Act, 1978 - Section 4 — Hindu Marriage Act, 1955 - Section 12, 13, 13(1), 13-B(1), 13-B(2) — Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts29 Oct 2014
Ratan Garai Vs Hiralal Ram and Others
Orissa High Court · (2015) 119 CLT 201
Orissa Estates Abolition Act, 1951 — Section 8(1)Orissa Hindu Religious Endowments Act, 1951 — Section 19
High Courts29 Oct 2014
Muralidhar Pradhan Vs Harekrushna Seth
Orissa High Court · (2014) 2 ILR 1177
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts29 Oct 2014Dismissed
Bharat Petroleum Corpn. Ltd. Vs Anjali Das and Others
Orissa High Court · (2015) 120 CLT 1115 : (2015) 2 ILR 40
Arbitration and Conciliation Act, 1996 - Section 5 8 8(1)
High Courts28 Oct 2014
Surendranath Mishra Vs Orissa Mining Corporation Ltd.
Orissa High Court · (2015) 119 CLT 1152 : (2015) LabIC 1358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 22, Order 8 Rule 5Constitution of India, 1950 — Article 226
High Courts28 Oct 2014Dismissed
Life Line Medical Store (Day and Night) Vs All India Institute of Medical Science and Others
Orissa High Court · (2015) 120 CLT 341 : (2015) 1 ILR 45 : (2014) 2 OLR 804
Constitution of India, 1950 - Article 14, 226
High Courts28 Oct 2014Dismissed
Rukmuni Das Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 387 : (2015) 1 ILR 225
Constitution of India, 1950 - Article 21
High Courts22 Oct 2014
Majum Bibi Vs State of Odisha
Orissa High Court · (2015) 2 Crimes 204 : (2015) 1 ILR 311 : (2014) 2 OLR 1081
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210(3), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts22 Oct 2014
Kailash Nath Behera Vs Orissa State Financial Corporation
Orissa High Court · (2014) 2 OLR 128 Suppl. : (2014) 2 OLR 128
High Courts22 Oct 2014
Chanda Vs State of Odisha
Orissa High Court · (2015) 119 CLT 205
Criminal Procedure Code, 1973 (CrPC) — Section 235(2)
High Courts22 Oct 2014
Vijaya Laxmi Behura Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 684 : (2014) 2 ILR 1275 : (2014) 2 OLR 349
High Courts21 Oct 2014
Pradeep Kumar Ray Vs The Director General
Orissa High Court · (2015) 1 OLR 255
High Courts21 Oct 2014
Debarchan Mahanandia Vs State of Orissa
Orissa High Court · (2015) 119 CLT 768 : (2015) 1 ILR 368
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9, 114, 141, 151Constitution of India, 1950 — Article 226
High Courts21 Oct 2014
Dhabal Prasad Pradhan Vs State of Odisha
Orissa High Court · (2015) 119 CLT 487 : (2015) 1 ILR 128 : (2014) 2 OLR 902
Constitution of India, 1950 — Article 300ATransfer of Property Act, 1882 — Section 8
High Courts21 Oct 2014Dismissed
C.P. Mohanty and Associates Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 321 : (2015) 1 ILR 16
High Courts21 Oct 2014
Kailash Chandra Behera Vs The Union of India
Orissa High Court · (2015) LabIC 318
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120(B), 120B, 201, 379, 411
High Courts20 Oct 2014
Pravata Kumar Tripathy Vs Union of India (C.B.I.)
Orissa High Court · (2015) 119 CLT 177 : (2014) 2 OLR 941
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 293, 437, 438, 438(1)Evidence Act, 1872 — Section 10, 3, 30, 45A, 59
High Courts20 Oct 2014
Bikal Rout Vs Dhobani Bewa
Orissa High Court · (2015) 119 CLT 213 : (2015) 1 ILR 142 : (2014) 2 OLR 1116
Constitution of India, 1950 — Article 341, 342, 366(24), 366(25)Orissa Land Reforms Act, 1960 — Section 22, 23