High Courts29 Sept 2014
Mohanty and Associates Vs Officer on Special Duty
Orissa High Court · (2014) 2 ILR 1011
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 12 of 42
High Courts29 Sept 2014
Uttam Kumar Samanta Vs KIIT University
Orissa High Court · (2014) 118 CLT 997 : (2014) 2 ILR 1044 : (2014) 2 OLR 852 Suppl. : (2014) 2 OLR 852
Constitution of India, 1950 — Article 12, 13(2), 136, 14, 16Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 10A
High Courts29 Sept 2014Dismissed
Executive Engineer Vs Grievance Redressal Forum
Orissa High Court · (2014) 09 OHC CK 0058
Electricity Act, 2003 — Section 110, 45
High Courts29 Sept 2014
Lingaraj Mahaprabhu Bije Vs Bipra Charan Senapati
Orissa High Court · (2014) 118 CLT 1130 : (2014) 2 OLR 706 Suppl. : (2014) 2 OLR 706
Orissa Estates Abolition Act, 1951 — Section 3, 38B, 6, 7, 8Orissa Hindu Religious Endowments Act, 1951 — Section 19Orissa Survey and Settlement Act, 1958 — Section 32
High Courts29 Sept 2014Allowed
Kasinath Nayak Vs Nisamani Nayak and Others
Orissa High Court · (2015) 120 CLT 122 : (2014) 2 OLR 1116 Suppl. : (2014) 2 OLR 1116
High Courts29 Sept 2014Allowed
Kasinath Nayak Vs Nisamani Nayak
Orissa High Court · (2015) 120 CutLT 122
High Courts27 Sept 2014
Narayan Sahoo and Others Vs State of Orissa
Orissa High Court · (2014) 2 OLR 794
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts26 Sept 2014
Deo Ispat Alloys Limited Vs Commissioner of Commercial Taxes
Orissa High Court · (2015) 119 CLT 702 : (2014) 2 ILR 1166
Constitution of India, 1950 — Article 14Orissa Value Added Tax Act, 2004 — Section 43, 73(6)
High Courts26 Sept 2014
ABB India Limited Vs State of Odisha
Orissa High Court · (2015) 120 CLT 358 : (2015) 51 GST 412 : (2015) 1 ILR 105 : (2015) 77 VST 124
Orissa Value Added Tax Act, 2004 — Section 42, 42(4)
High Courts26 Sept 2014Allowed
Smita Rout Vs State of Orissa
Orissa High Court · (2015) 1 OLR 297
Orissa Education Act, 1969 — Section 10-C
High Courts26 Sept 2014Disposed Off
Dibakar Swain Vs Cashew Development Corporation
Orissa High Court · AIR 2015 Ori 6 : (2015) 3 BC 14
Constitution of India, 1950 — Article 14, 21
High Courts26 Sept 2014Disposed Off
Narendra Kumar Ratha Vs State of Orissa
Orissa High Court · (2015) 1 OLR 197
Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 16(3)
High Courts26 Sept 2014Allowed
Vice Chairman Vs Manorama Institute of Industrial Training and Engineering
Orissa High Court · (2014) 09 OHC CK 0074
High Courts26 Sept 2014Dismissed
Narendra Kumar Jena Vs Orissa Forest Development Corporation
Orissa High Court · (2014) 09 OHC CK 0073
Constitution of India, 1950 — Article 226
High Courts26 Sept 2014
Sanatan Nahak Vs State of Odisha
Orissa High Court · (2015) 119 CLT 947 : (2015) 1 ILR 198 : (2015) 1 OLR 39
High Courts26 Sept 2014Dismissed
Balaram Barik Vs Divisional Manager
Orissa High Court · (2014) 09 OHC CK 0053
Easements Act, 1882 — Section 52
High Courts26 Sept 2014Disposed Off
Biswabash Behuria Vs Chairman,Coal India Ltd.
Orissa High Court · (2014) 09 OHC CK 0052
High Courts26 Sept 2014Disposed Off
Binan Kumar Mohanty Vs Water and Land Management Institute Nikhil Kumar Panda Vs State of Orissa
Orissa High Court · (2015) 1 OLR 347
Constitution of India, 1950 — Article 21, 298
High Courts26 Sept 2014
Unit Construction Company Pvt. Ltd. Vs The Commissioner of Commercial Taxes
Orissa High Court · (2015) 119 CLT 1024 : (2015) 2 ILR 479 : (2015) 77 VST 92
Constitution of India, 1950 — Article 265Orissa Value Added Tax Act, 2004 — Section 42, 5(2), 57, 59, 60
High Courts26 Sept 2014
Alekh Sahoo Vs Sudhansu Mohan Mishra
Orissa High Court · (2014) 118 CLT 1140 : (2015) 1 ILR 937 : (2015) 1 OLR 65
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Constitution of India, 1950 — Article 227