High Courts16 Aug 2012Dismissed
Basudeb Rath Vs State of Orissa and Others
Orissa High Court · (2013) LabIC 431
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 7 of 16
High Courts14 Aug 2012
Ranjan Singh Vs State of Orissa
Orissa High Court · (2013) 2 Crimes 146
Penal Code, 1860 (IPC) — Section 148, 149, 201, 302
High Courts08 Aug 2012
Subrat Das and Others Vs State of Orissa and Others
Orissa High Court · (2013) LabIC 245
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)
High Courts08 Aug 2012Allowed
Institute of Pharmaceuticals Science and Technology, Padmapur Vs Pharmacy Council of India and Others
Orissa High Court · AIR 2013 Ori 8
Constitution of India, 1950 — Article 14, 16, 19(1)(g), 21, 21APharmacy Act, 1948 — Section 10, 12, 12(1), 14
High Courts07 Aug 2012Dismissed
Tami @ Tania Rath Vs Gaytri Bisi
Orissa High Court · (2013) 2 DMC 196
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(q)
High Courts07 Aug 2012
Alekha Pradhan Vs State of Orissa and Others
Orissa High Court · (2013) 115 CLT 885
Orissa Estates Abolition Act, 1951 — Section 39, 6, 7, 8(1)
High Courts07 Aug 2012
Jindal Stainless Ltd. (now JSL Ltd.) Vs State of Orissa and others
Orissa High Court · (2012) 54 VST 1
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 265Orissa Value Added Tax Act, 2004 — Section 101(4), 107(4), 17, 28(1), 31(9)
High Courts06 Aug 2012Allowed
Jyotsna Thanapati and Others Vs Union of India
Orissa High Court · (2013) 1 ACC 633 : (2013) 115 CLT 37
Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
High Courts31 Jul 2012Allowed
Umesh Chandra Chinera Vs Chairman and Managing Director, Bharat Petroleum Corporation and Others
Orissa High Court · AIR 2013 Ori 69 : (2013) 115 CLT 77
High Courts31 Jul 2012
Miss Shantilata Pattanaik Vs M/s Swaminathan Research Foundation and Another
Orissa High Court · (2012) 135 FLR 808 : (2012) 4 LLJ 759
Constitution of India, 1950 — Article 141, 21, 226
High Courts31 Jul 2012
Sakuntala Subudhi and Another Vs Subash Chandra Panda and Others
Orissa High Court · (2013) 115 CLT 864
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9Contract Act, 1872 — Section 206
High Courts31 Jul 2012Disposed Off
Orissa Trust of Technical Education and Training, At: Prasnagarbha,S-3, 68, 69 and ,Sector-A, Zone-B, Mancheswar Industrial Estate, Bhubaneswar, Dist: Khurda Vs Chief Commissioner of Income Tax, Orissa and Another
Orissa High Court · (2012) 254 CTR 269 : (2012) 209 TAXMAN 552
Income Tax Act, 1961 — Section 10(23C), 10(23C)(vi), 11, 12AA
High Courts31 Jul 2012Allowed
Subash Sahu Vs State of Orissa
Orissa High Court · (2012) CriLJ 4607 : (2013) 1 Crimes 33
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 2(1), 2(k), 20Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2012Allowed
Kumari Rojallin Nayak Vs State of Orissa and Others
Orissa High Court · (2013) 1 ACC 619 : AIR 2013 Ori 1 : (2013) 115 CLT 74
Constitution of India, 1950 — Article 226, 32
High Courts27 Jul 2012Allowed
Sadananda Mohanty Vs Smt. Urmila Das and Others
Orissa High Court · (2013) 115 CLT 103
High Courts27 Jul 2012
Sarada Bindhani Vs Tahasildar and three Others
Orissa High Court · (2013) 1 OLR 71
Constitution of India, 1950 — Article 226
High Courts24 Jul 2012
Raju Mellaka Vs State of Orissa
Orissa High Court · (2013) 115 CLT 97
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 2012
Sri Pabitra Kumar Panigrahi Vs State of Orissa and Others
Orissa High Court · (2012) 07 OHC CK 0024
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 19(5)