High Courts05 Sept 2012Allowed
Pathani Jena and Five Others Vs State of Orissa
Orissa High Court · (2012) 09 OHC CK 0009
Penal Code, 1860 (IPC) — Section 120B, 302
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 6 of 16
High Courts04 Sept 2012Dismissed
M/s. Rosmerta Technologies Pvt. Ltd. Vs State of Orissa and others
Orissa High Court · AIR 2013 Ori 35
Constitution of India, 1950 — Article 14
High Courts31 Aug 2012Allowed
Sri Susanta Kumar Sethi and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 321
Constitution of India, 1950 — Article 141Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 6, 7
High Courts31 Aug 2012Disposed Off
Santuka Agencies Vs Income Tax Officer and Others
Orissa High Court · (2012) 08 OHC CK 0005
Income Tax Act, 1961 — Section 143(1), 148, 237, 243
High Courts31 Aug 2012Dismissed
Brajabandhu Nayak and Others Vs State of Orissa and Others
Orissa High Court · (2013) LabIC 898
Constitution of India, 1950 — Article 162, 166, 309
High Courts28 Aug 2012Allowed
Mansudan Majhi Vs State of Orissa
Orissa High Court · (2013) CriLJ 1336
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts28 Aug 2012Allowed
Fatima Begum Vs Usman Mohammad and Others
Orissa High Court · (2013) 115 CLT 42
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 115
High Courts24 Aug 2012Allowed
Orissa State Co-Operative Union Ltd. Vs Regional Provident Fund Commissioner and another
Orissa High Court · (2012) 135 FLR 686 : (2013) 1 LLJ 133
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 17, 7A
High Courts24 Aug 2012Allowed
Premalata Dei Vs State of Orissa and Others
Orissa High Court · (2013) 115 CLT 107
High Courts23 Aug 2012Allowed
S.K. Samiruddin Vs Najboon Bibi and Others
Orissa High Court · (2012) 114 CLT 974
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3
High Courts22 Aug 2012Dismissed
Kalpana Glass Fibre Pvt. Ltd. Vs State of Orissa and Others
Orissa High Court · (2013) 57 VST 357
Central Sales Tax Act, 1956 — Section 3, 4, 5, 8Constitution of India, 1950 — Article 226, 227, 265, 269, 286(1)Contract Act, 1872 — Section 72
High Courts22 Aug 2012
Sri Gayadhar Malik and Another Vs Sri Hrushikesha Malik and Two Others
Orissa High Court · (2013) 116 CLT 175 : (2013) 1 OLR 537
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts22 Aug 2012Dismissed
Smt. Priyatama Jena Vs State of Orissa and Others
Orissa High Court · (2012) 08 OHC CK 0017
High Courts22 Aug 2012Dismissed
Sri Nigamananda Jena Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 976
Constitution of India, 1950 — Article 14
High Courts22 Aug 2012Dismissed
State of Orissa Vs Ganesh Reddy
Orissa High Court · (2013) CriLJ 1699
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts21 Aug 2012
Siba Mallik Vs State of Orissa
Orissa High Court · (2013) 115 CLT 826
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts21 Aug 2012Dismissed
Kabiraj Sethi Vs Union of India and Others
Orissa High Court · (2012) 135 FLR 682
Payment of Gratuity Act, 1972 — Section 4, 4(1), 6(1)
High Courts17 Aug 2012Dismissed
Ardha Mandangi and Others Vs State of Orissa
Orissa High Court · (2013) CriLJ 348
Penal Code, 1860 (IPC) — Section 201, 302, 313, 34
High Courts17 Aug 2012
North West Sales and Marketing Ltd. Community Center and Others Vs IFCI Ltd. and Another
Orissa High Court · (2012) 08 OHC CK 0016
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 128Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17
High Courts17 Aug 2012Dismissed
M/s. Oriental Insurance Company Ltd. Vs Muduli Rama Rao and Another
Orissa High Court · (2013) 136 FLR 883
Workmens Compensation Act, 1923 — Section 19, 2(1)(n), 30, 4, 4(3)