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Orissa High Court judgments, 2012

319 judgments · page 5 of 16

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High Courts21 Sept 2012Dismissed

Gopal Tandi Vs State of Orissa

Orissa High Court · (2013) 1 OLR 115

Penal Code, 1860 (IPC) — Section 302, 307
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High Courts21 Sept 2012Dismissed

Oriental Insurance Co. Ltd. Vs Swapan Nayak and Others Swapan Nayak and Others Vs Oriental Insurance Co. Ltd

Orissa High Court · (2013) 2 ACC 454

Motor Vehicles Act, 1988 — Section 147, 149, 170
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High Courts21 Sept 2012Dismissed

Sani Majhi Vs State of Orissa

Orissa High Court · (2012) 09 OHC CK 0012

Penal Code, 1860 (IPC) — Section 302
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High Courts21 Sept 2012Allowed

Bhanumani Sahu and Others Vs State of Orissa and Another

Orissa High Court · AIR 2013 Ori 52 : (2013) 115 CLT 844

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10(1)Constitution of India, 1950 — Article 226, 227
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High Courts20 Sept 2012Dismissed

Bhoja Raj Parija Vs State of Orissa and Others

Orissa High Court · (2012) 09 OHC CK 0016

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High Courts20 Sept 2012Allowed

Nirmal Kumar Jha and Others Vs Bank of India and Others

Orissa High Court · (2012) 09 OHC CK 0013

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High Courts20 Sept 2012Dismissed

Biswajit Mohapatra Vs State of Orissa and others

Orissa High Court · (2012) 09 OHC CK 0011

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High Courts20 Sept 2012

Lingaraj Rice Mill Pvt. Ltd., and Another Vs State Bank of India, Sambalpur

Orissa High Court · (2013) 115 CLT 1

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(1), 22(2)(a)(d)
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High Courts20 Sept 2012

Srikara Majhi Vs Divisional Manager, United Bank of India Sambalpur Division, Sambalpur and Others Bansidhar Tripathy Vs Chief Manager and Authorised Officer, United Bank of India and Others

Orissa High Court · AIR 2013 Ori 71 : (2013) 3 BC 402

Orissa Public Demands Recovery Act, 1962 — Section 13(4), 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 35, 37
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High Courts18 Sept 2012

National Insurance Company Ltd. Vs Basanta Kumar Hota and Others

Orissa High Court · (2013) 2 ACC 665 : (2013) 137 FLR 635

Constitution of India, 1950 — Article 227
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High Courts17 Sept 2012Allowed

Paradeep Phosphates Mazdoor Union and Another Vs State of Orissa and Another

Orissa High Court · (2013) 137 FLR 363

Civil Procedure Code, 1908 (CPC) — Section 11Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
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High Courts13 Sept 2012

Smt. Bharati Pradhan Vs State of Orissa and Others

Orissa High Court · (2013) 115 CLT 847

Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 115, 19
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High Courts13 Sept 2012

Chaudhury Susil Chandra Das Vs The Branch Manager, State Bank of India and Another

Orissa High Court · (2013) 1 OLR 586

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High Courts13 Sept 2012Dismissed

Bhagaban Sahu Vs Smt. Maya Sahu

Orissa High Court · AIR 2013 Ori 11

Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 9
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High Courts11 Sept 2012Allowed

The Secretary, Subhadra Mahatab Seva Sadan of Kolathia and Another Vs State of Orissa

Orissa High Court · AIR 2013 Ori 110 : (2013) 116 CLT 181 : (2013) 1 OLR 455

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 9, 9(4), 9(5)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d)(v), 2(f), 29, 41, 41(3)
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High Courts10 Sept 2012Allowed

Mochi Bisoyi and Others Vs Union of India

Orissa High Court · (2013) 1 ACC 695 : (2013) ACJ 2026 : (2013) 116 CLT 23

Railways Act, 1989 — Section 123(c), 124, 124A
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High Courts07 Sept 2012Dismissed

Pramila Das Vs Smt. Jugmaprava Mohanty and Others

Orissa High Court · (2013) 116 CLT 242

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 6ALimitation Act, 1963 — Section 3(1), 3(2)(b)(ii)
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High Courts07 Sept 2012Allowed

M/s. Shree Shyam Roller and Flour Mill (P) Ltd. Vs Ombudsman-I and Others

Orissa High Court · (2013) 116 CLT 233

Electricity Act, 2003 — Section 56, 56(1), 56(2)State Financial Corporations Act, 1951 — Section 29
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High Courts07 Sept 2012Disposed Off

Vinayaka Missions Lord Jagannath Institute of Dental Science and Research Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 49

Orissa Government Land Settlement Act, 1962 — Section 3, 3BTransfer of Property Act, 1882 — Section 105, 111
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High Courts06 Sept 2012

Smt. Suja Johnson Vs State of Orissa and Another

Orissa High Court · (2013) 1 Crimes 78

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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