High Courts24 Jul 2012
Amarsingh Jain Vs State of Orissa
Orissa High Court · (2012) 114 CLT 939
Energy Conservation Act, 2001 — Section 7Penal Code, 1860 (IPC) — Section 120B, 465, 468, 471, 477A
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 8 of 16
High Courts18 Jul 2012Allowed
Sanoj Podh Vs State of Odisha and Others
Orissa High Court · (2013) 115 CLT 859 : (2013) 136 FLR 63
High Courts17 Jul 2012
Prabir Kumar Pradhan Vs State of Orissa
Orissa High Court · (2012) CriLJ 4394 : (2013) 1 Crimes 632
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(2)
High Courts17 Jul 2012Allowed
Saroj Kumar Jena Vs State of Orissa and Others
Orissa High Court · (2013) 115 CLT 66
Partnership Act, 1932 — Section 14
High Courts13 Jul 2012
Manoj Bhoi Vs State of Orissa
Orissa High Court · (2013) 1 OLR 41
Penal Code, 1860 (IPC) — Section 201, 302, 363
High Courts13 Jul 2012Dismissed
Tapesh Kyal Vs M/s. Shree Shyam Pulp and Board Mills Ltd.
Orissa High Court · (2013) 1 Crimes 642
Constitution of India, 1950 — Article 1, 142, 214, 226, 226(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts12 Jul 2012Dismissed
Usharani Rout and Another Vs District Judge, Cuttack and Others
Orissa High Court · (2012) 114 CLT 940
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jul 2012
Ramakanta Sahoo Vs Suresh Prasad Panda
Orissa High Court · (2012) 07 OHC CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts12 Jul 2012
Sitaram Patel and Others Vs Collector, Sambalpur and Others
Orissa High Court · (2012) 07 OHC CK 0021
Orissa Land Reforms Act, 1960 — Section 22, 22(b), 23, 23(2), 23(3)
High Courts12 Jul 2012
Rajani Kanta Mohapatra and after him his legal heirs, Arnapurna Mohapatra and Others Vs Laxmikanta Mohapatra
Orissa High Court · (2012) 07 OHC CK 0020
High Courts10 Jul 2012Allowed
Orissa State Co-operative Union Ltd. Vs Regional Provident Fund Commissioner and Another
Orissa High Court · (2012) LLR 1274
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 17, 7A
High Courts09 Jul 2012
Prasanta Kumar Pal Vs Debasis Pattnaik and Another
Orissa High Court · (2013) 2 Crimes 376
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2012
Sri Dandapani Pradhan and Others Vs State of Orissa (Vigilance Department)
Orissa High Court · (2012) 114 CLT 937
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts06 Jul 2012
Smt. Ahalya Behera and Others Vs Inspector General of Police and Another
Orissa High Court · (2013) 115 CLT 70
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Jul 2012
Bhubaneswar Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 315
High Courts04 Jul 2012
Indian Rare Earths Ltd. Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (2013) 136 FLR 205 : (2013) LLR 246
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17B, 33, 33(2), 33(2)(b)Trade Unions Act, 1926 — Section 28k
High Courts04 Jul 2012Allowed
Sanjay Kumar Parida Vs State of Orissa
Orissa High Court · (2012) 114 CLT 952
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(a)(i)
High Courts04 Jul 2012Allowed
Pradeep Kumar Pradhan Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 943
Criminal Procedure Code, 1973 (CrPC) — Section 209, 238, 239, 240, 482Penal Code, 1860 (IPC) — Section 498(A)
High Courts03 Jul 2012Disposed Off
Management Committee (CFH Scheme) Paradeep Port Administrative Building, Paradeep, Jagatsinghpur Vs Income Tax Officer (TDS), Cuttack, and others
Orissa High Court · (2012) 210 TAXMAN 491
Income Tax Act, 1961 — Section 11, 12AA, 197, 197(1), 40(a)(ia)
High Courts03 Jul 2012Allowed
Puspa Ranjan Sahoo Vs Assistant Director of Income Tax (Inv.)
Orissa High Court · (2012) 252 CTR 113 : (2012) 210 TAXMAN 217
Income Tax Act, 1922 — Section 22, 37Income Tax Act, 1961 — Section 131, 131(1), 132, 132(1), 132(1)(c)Information Technology Act, 2000 — Section 2