High Courts03 Jul 2012
Arunodaya Swain Vs State of Odisha (G.A. Department)
Orissa High Court · (2013) LabIC 20
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 26Orissa Special Courts Act, 2006 — Section 13, 14, 15, 17, 19
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 9 of 16
High Courts29 Jun 2012
Jadhunath Pradhan Vs State of Odisha and Another
Orissa High Court · (2013) 1 OLR 56
Constitution of India, 1950 — Article 14, 16, 16(4), 209, 233Orissa Reservation Of Posts And Services (for Socially And Educationally Backward Classes) Act, 2008 — Section 6Orissa State Commission For Women Act, 1993 — Section 2
High Courts28 Jun 2012Allowed
Pandaba @ Pandav Mukhi Vs State of Orissa and Others
Orissa High Court · (2013) 2 Crimes 732
National Security Act, 1980 — Section 3(2)
High Courts28 Jun 2012
Ramesh Das and Another Vs State of Orissa and Others
Orissa High Court · (2012) CriLJ 4604
Constitution of India, 1950 — Article 226, 32Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 13, 19Penal Code, 1860 (IPC) — Section 224, 380
High Courts27 Jun 2012Allowed
Smt. Basanti Sahoo Vs Member, Board of Revenue, Orissa, Cuttack and Others
Orissa High Court · (2012) 114 CLT 945
Constitution of India, 1950 — Article 226Orissa Survey And Settlement Act, 1958 — Section 32
High Courts27 Jun 2012Dismissed
Smt. Nibedita Parida Vs Chitaranjan Sahoo
Orissa High Court · (2012) 114 CLT 949 : (2013) 2 Crimes 353
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jun 2012Allowed
Hata Swain (dead) his legal heir Ramesh Ch. Swain and Others Vs State of Orissa
Orissa High Court · (2013) 115 CLT 651
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 43 Rule 1(u)
High Courts26 Jun 2012
Sri Surendra Prasad Nayak Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 982
High Courts26 Jun 2012Allowed
Subhendu Kumar Mohanty Vs Orissa Power Generation Corporation Ltd. and Others
Orissa High Court · (2013) 136 FLR 835 : (2013) 1 LLJ 531 : (2012) LLR 1196
Constitution of India, 1950 — Article 19(1)(a), 226, 227
High Courts26 Jun 2012
Dhaneswar Pradhan Vs State of Odisha
Orissa High Court · (2012) 06 OHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts20 Jun 2012
South Eastern Railway Vs Swarnalata Lenka and Others
Orissa High Court · (2013) 2 ACC 462
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 124A, 125
High Courts20 Jun 2012
Apsar Alli Khan Vs Saida Begum
Orissa High Court · (2013) 1 DMC 498
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Jun 2012Allowed
Satyabhama Pattanaik Vs Bijendra Mohapatra and Others
Orissa High Court · AIR 2013 Ori 26
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 6A, Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 12Limitation Act, 1963 — Section 5
High Courts20 Jun 2012
The Management of Executive Engineer, Jajpur Irrigation Division, Jajpur Vs Their Workman
Orissa High Court · (2012) 114 CLT 785 : (2013) 136 FLR 840
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 25F, 25G, 25H
High Courts18 May 2012Dismissed
Orissa State Financial Corporation Vs M/s. Azad Auto Servicing Garage and Others
Orissa High Court · AIR 2012 Ori 173
State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32(9)Transfer of Property Act, 1882 — Section 69
High Courts18 May 2012Dismissed
Gangadhar Pradhan Vs Rashmibala Pradhan
Orissa High Court · (2013) ALLMR(Cri) 145 : (2012) CriLJ 4106 : (2013) 1 DMC 196
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 4
High Courts16 May 2012Allowed
Nityananda Ghosh Vs Sirish Chandra Dutta
Orissa High Court · (2013) 115 CLT 299 : (2012) 114 CLT 689
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 22, 151, 47
High Courts16 May 2012
Prasana Kumar Behera Vs State of Orissa and others
Orissa High Court · (2012) 2 EFLT 869
High Courts15 May 2012
Union of India and Others Vs Sudhansu Mohan Kanungo
Orissa High Court · (2013) 115 CLT 605
High Courts11 May 2012
Maharashtra State Board of Wakfs Vs Shaikh Yusuf Bhai Chawla and Others
Orissa High Court · (2012) 114 CLT 680
Waqf Act, 1995 — Section 11, 112, 112(3), 13, 14