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Orissa High Court judgments, 2012

319 judgments · page 11 of 16

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High Courts20 Apr 2012

Bidyadhar Roul and Others Vs State of Orissa and Others

Orissa High Court · (2012) 113 CLT 1049

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High Courts19 Apr 2012Allowed

Brij Mohan Lal Vs Union of India and Others

Orissa High Court · (2012) 114 CLT 605

Constitution of India, 1950 — Article 112, 12, 13, 14, 141
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High Courts19 Apr 2012

Bikash Chandra Badu Vs Surabala Bohidar

Orissa High Court · (2012) 114 CLT 362

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
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High Courts18 Apr 2012

Tapas Kumar Sahu and Others Vs Union of India and Others

Orissa High Court · (2013) 115 CLT 402

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High Courts18 Apr 2012Dismissed

Essel Mining and Industries Ltd. Vs Pravakar Mahakud and another

Orissa High Court · (2012) 134 FLR 533 : (2012) 4 LLJ 792 : (2012) LLR 964

Industrial Disputes Act, 1947 — Section 11A
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High Courts17 Apr 2012

M/s. Ores Enterprisers (P) Ltd. Vs Orissa Mining Corporation Ltd.

Orissa High Court · (2012) 114 CLT 961

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 151Constitution of India, 1950 — Article 226, 227
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High Courts17 Apr 2012

Smt. Padmabati Behera and Others Vs Ramesh Chandra Behera and Others

Orissa High Court · (2013) 115 CLT 657

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 3A, Order 9 Rule 13, 2(2), 2(II)Limitation Act, 1963 — Section 5
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High Courts12 Apr 2012Allowed

Debi Charan Sunani Vs State of Orissa

Orissa High Court · (2013) 115 CLT 109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 379
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High Courts12 Apr 2012Allowed

Bipin Kumar Bhanja and Lalit Bhanja Vs State of Orissa

Orissa High Court · (2013) 115 CLT 115

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts11 Apr 2012

Shree Nrusingha Nanda Mahapatra Vs Sri Gautam Dash Mahapatra and Others

Orissa High Court · (2012) 114 CLT 803

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High Courts10 Apr 2012

Nirmal Kumar Pattnaik Vs State of Orissa and Others

Orissa High Court · (2012) 114 CLT 277

Orissa Government Land Settlement Act, 1962 — Section 3(2), 7A(3), 7A(3)
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High Courts10 Apr 2012

Smt. Elley Pattnaik Vs State of Orissa and Others

Orissa High Court · (2012) 114 CLT 693

Orissa Government Land Settlement Act, 1962 — Section 3(2), 7A(3)
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High Courts10 Apr 2012Allowed

Sri Ghanashyam Pradhan and Others Vs Sri Ram Pratap Khenria

Orissa High Court · (2013) 115 CLT 54

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6(1), 11, 151, 152, 47Constitution of India, 1950 — Article 137, 226, 227, 27, 32Government Of India Act, 1915 — Section 107
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High Courts10 Apr 2012

Sukuria Naik Vs State of Orissa

Orissa High Court · (2013) 2 Crimes 161

Penal Code, 1860 (IPC) — Section 302
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High Courts06 Apr 2012

National Insurance Company Ltd. Vs Binata Bhoi and Others

Orissa High Court · (2012) 4 TAC 85

Motor Vehicles Act, 1988 — Section 170(b)Penal Code, 1860 (IPC) — Section 304A, 379
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High Courts04 Apr 2012

S.K. Raheman Alli and Others Vs State of Orissa

Orissa High Court · (2013) 115 CLT 123

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 362
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High Courts04 Apr 2012Allowed

Satyabhama Choudhury Vs Bansidhara Choudhury and Others

Orissa High Court · (2012) 114 CLT 215

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
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High Courts03 Apr 2012Allowed

Nirakar Sahoo Vs Neelachal Gramya Bank and Another

Orissa High Court · (2012) 135 FLR 284 : (2012) LLR 1001

Regional Rural Banks Act, 1976 — Section 14
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High Courts03 Apr 2012Dismissed

Minati Nayak @ Behura Vs State of Orissa and Others

Orissa High Court · (2012) 134 FLR 647

Constitution of India, 1950 — Article 14, 16
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High Courts30 Mar 2012Dismissed

New India Assurance Co. Ltd. Vs Ramachandra Gauda and Others

Orissa High Court · (2012) 3 TAC 748

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 170(b)
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