High Courts16 Mar 2012Dismissed
Bharat Petroleum Corporation Ltd. Vs Sales Tax Officer
Orissa High Court · (2012) 52 VST 137
Central Sales Tax Act, 1956 — Section 10, 3(a), 6, 6A, 6A(1)
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 13 of 16
High Courts15 Mar 2012Allowed
Aswin Kumar Das Vs The Chief Executive Officer, NESCO Ltd. and another
Orissa High Court · (2012) 114 CLT 364
High Courts15 Mar 2012Dismissed
Patras Oram Vs State of Orissa
Orissa High Court · (2013) 115 CLT 124
Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 2012
M/s. Ranbaxy Laboratories Limited Vs State of Orissa and Another
Orissa High Court · (2012) 114 CLT 143 : (2012) CriLJ 3892 : (2013) 2 RCR(Criminal) 16
Evidence Act, 1872 — Section 13, 2, 4Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 13(3), 14A, 16
High Courts14 Mar 2012
Ashok Kumar Mishra Vs State of Orissa and Others
Orissa High Court · AIR 2012 Ori 153 : (2012) 114 CLT 537
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 19(1)(g), 21Indian Medical Council Act, 1956 — Section 19A, 33Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 4(1)
High Courts14 Mar 2012Allowed
Sri Sheetal Suri Vs Commissioner of Sales Tax, Orissa and Others
Orissa High Court · (2012) 51 VST 358
Constitution of India, 1950 — Article 14, 19(1)(g)Orissa Entry Tax Act, 1999 — Section 23, 24, 25Orissa Value Added Tax Act, 2004 — Section 74, 74(2), 74(2)(a), 74(2)(b), 74(5)
High Courts14 Mar 2012Allowed
Raj Kishore Prasad and Others Vs State of Orissa and Others
Orissa High Court · AIR 2013 Ori 98
Contract Act, 1872 — Section 10, 9Orissa Prevention of Land Encroachment Act, 1972 — Section 2Registration Act, 1908 — Section 17, 49
High Courts14 Mar 2012Dismissed
Satyajit Sen Vs State of Orissa and Another
Orissa High Court · (2013) 1 SCT 24
Penal Code, 1860 (IPC) — Section 307, 376
High Courts13 Mar 2012
Kunj Parida Vs State of Orissa and Others
Orissa High Court · AIR 2012 Ori 126
Constitution of India, 1950 — Article 21, 22(1), 32Penal Code, 1860 (IPC) — Section 220, 330, 331, 379, 461
High Courts12 Mar 2012Allowed
Smt. Haripriya Dash Vs State of Orissa and Others
Orissa High Court · (2012) 114 CALLT 568
High Courts12 Mar 2012Allowed
Smt. Pranati Priyadarshini Dash Vs Union of India and Others
Orissa High Court · (2013) 115 CLT 5
High Courts07 Mar 2012
Duryodhan Singh and Others Vs Sub-Collector, Panposh, Rourkela and Another
Orissa High Court · (2012) 114 CLT 253 : (2012) 2 EFLT 940
High Courts06 Mar 2012Allowed
State of Orissa and Others Vs Simanchal Das
Orissa High Court · (2012) 114 CLT 811
Civil Procedure Code, 1908 (CPC) — Section 34, 80
High Courts03 Mar 2012Dismissed
Union of India Vs Smt. Namita Padni and Others
Orissa High Court · (2012) 114 CLT 593
Evidence Act, 1872 — Section 101, 102Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 124A
High Courts02 Mar 2012Allowed
M/s. Hanuman Oxygen (P) Ltd. Vs Regional Provident Fund Commissioner, Orissa, Bhubaneswar and Others
Orissa High Court · (2012) 114 CLT 256 : (2012) 134 FLR 45
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17B, 7Q
High Courts01 Mar 2012Dismissed
Sanjukta Mallik Vs Bharati Sethi
Orissa High Court · AIR 2013 Ori 24 : (2012) 114 CLT 799
Orissa Grama Panchayat Act, 1964 — Section 25(1)(v)
High Courts29 Feb 2012Dismissed
General Security and Information Services (P) Ltd. Vs Chief Rolling Stock Engineer, East Coast Railway Administration, B.B.S.R. and Others
Orissa High Court · (2012) 135 FLR 63
Constitution of India, 1950 — Article 21, 226Minimum Wages Act, 1948 — Section 20
High Courts29 Feb 2012Dismissed
Bhramara Swain Vs State of Orissa
Orissa High Court · (2013) 115 CLT 128
Penal Code, 1860 (IPC) — Section 302, 324
High Courts28 Feb 2012Allowed
United India Insurance Company Ltd. Vs Babu Ram Thakur and Another
Orissa High Court · (2012) 114 CLT 688
High Courts24 Feb 2012Allowed
Subodha Mohanta @ Subrata Kumar Mohanty Vs Government of India and another
Orissa High Court · (2012) 113 CLT 956
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1)(b)Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21