High Courts03 Feb 2012
S.M.S. Plant Talcher and Another Vs Union of India and Others
Orissa High Court · (2012) 133 FLR 931 : (2012) 4 LLJ 637
Factories Act, 1948 — Section 2(n)(iii)Industrial Disputes Act, 1947 — Section 2(a), 2(a)(i), 39
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 15 of 16
High Courts02 Feb 2012
Bipin Bihari Panda and Another Vs State of Orissa
Orissa High Court · (2012) CriLJ 2160
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 2, 4, 482, 6Orissa Forest Act, 1972 — Section 56
High Courts01 Feb 2012Allowed
Sudarsan Panda and Others Vs B.D.O. Narasinghpur and Others
Orissa High Court · (2012) 113 CLT 929
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts31 Jan 2012
Sankar Mishra Vs State of Orissa and others
Orissa High Court · (2012) 113 CLT 964 : (2012) CriLJ 3759
National Security Act, 1980 — Section 10, 11, 3
High Courts31 Jan 2012Allowed
M/s U.K. Sahoo Vs Presiding Officer, CGIT-Cum-Labour Court Bhubaneswar and Others
Orissa High Court · (2012) 133 FLR 907 : (2012) 4 LLJ 301 : (2012) LLR 849
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 12(5), 2(s), 33
High Courts31 Jan 2012
Smitarani Sahoo and Another Vs State Of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0020
High Courts31 Jan 2012Dismissed
Trilochan Mohanta and Others Vs Executive Engineer, Baripada Electrical Division
Orissa High Court · (2012) 135 FLR 817 : (2012) 3 LLJ 712
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jan 2012
Hanu Sandha @ Gajendra Ghasi @ Gajendra and Others Vs State of Orissa
Orissa High Court · (2012) 113 CLT 1036
Evidence Act, 1872 — Section 27Explosives Act, 1884 — Section 9 B(1)(b)Identification of Prisoners Act, 1920 — Section 5
High Courts30 Jan 2012Allowed
Laxmidhar Pradhan Vs State or Orissa and Others
Orissa High Court · (2012) 113 CLT 975
High Courts30 Jan 2012Allowed
Management, National Bank for Agriculture and Rural Development Vs Government of India and Others
Orissa High Court · (2012) 133 FLR 1037
High Courts30 Jan 2012
Chief Regional Manager (Retail) Hindustan Petroleum Corporation Ltd. Orissa Vs Banamali Mishra and Others
Orissa High Court · (2012) 114 CLT 188
Essential Commodities Act, 1955 — Section 3
High Courts25 Jan 2012Dismissed
Bijayeeni Mallik Vs State of Orissa and Others
Orissa High Court · (2012) 113 CLT 943
Constitution of India, 1950 — Article 162
High Courts25 Jan 2012Dismissed
Swayamprava Mohanty Vs Sub-Collector, Bhadrak and Others
Orissa High Court · (2012) 114 CLT 731
Constitution of India, 1950 — Article 162
High Courts25 Jan 2012Dismissed
Manorama Muduli and Others Vs State of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0028
Orissa Childrens and Womens Welfare Service Rules, 1989 — Rule 7
High Courts25 Jan 2012
Damodar Mohapatra Vs Union of India and Others
Orissa High Court · (2012) 114 CLT 298
High Courts25 Jan 2012Dismissed
Kartar Singh (Since dead) after him Gurudeep Kaur and Others Vs Steel Authority of India Ltd, Rourkela Steel Plant and Others
Orissa High Court · AIR 2012 Ori 145 : (2012) 113 CLT 1079
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Development Authorities Act, 1982 — Section 3
High Courts24 Jan 2012
Prasant Kumar Pattnaik and Others Vs State of Orissa and Others
Orissa High Court · (2012) 113 CLT 1056
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 24, 397, 482Environment (Protection) Act, 1986 — Section 15, 19(b), 25, 3, 3(1)Orissa Development Authorities Act, 1982 — Section 110, 16(3), 6
High Courts24 Jan 2012Dismissed
Soumya Ku. Mohapatra Vs State of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0018
High Courts24 Jan 2012
Bodhiram Sethy and Another Vs Tahasildar, Dharmasala.
Orissa High Court · AIR 2012 Ori 143
High Courts24 Jan 2012
Sri Dayanidhi Rout and Others Vs State of Orissa
Orissa High Court · (2012) 113 CLT 981
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 347