High Courts30 Mar 2012Allowed
Harihar Sanbad Vs Jaleswar Panigrahi and Another
Orissa High Court · (2012) 114 CALLT 519
Contract Act, 1872 — Section 2(g), 2(i), 46
COURT ARCHIVE
Orissa High Court judgments, 2012
319 judgments · page 12 of 16
High Courts29 Mar 2012Allowed
Minerals and Metals Trading Corporation of India Ltd. Vs Ocean Knigh Maritime Co. Ltd. and Others
Orissa High Court · (2012) 114 CLT 601
Arbitration Act, 1940 — Section 11, 12, 37, 5
High Courts29 Mar 2012Dismissed
Board of Management of the Bonai Regional Co-operative Marketing Society Ltd. Vs Premananda Sahoo and Others
Orissa High Court · (2012) 114 CLT 966 : (2012) 134 FLR 872
Constitution of India, 1950 — Article 226
High Courts28 Mar 2012Allowed
Bhramarabar Das Vs State of Orissa and Others
Orissa High Court · AIR 2012 Ori 163
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 48A, 51A(g)Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 13(1)
High Courts28 Mar 2012Allowed
Rahul Mishra,Proprietor of Mishra Stone Crusher Vs Collector, Bolangir and Others
Orissa High Court · (2012) 114 CLT 97
Constitution of India, 1950 — Article 14, 21, 48A, 51A(g)
High Courts28 Mar 2012
Tarini Sandhibigraha Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 209
High Courts27 Mar 2012Allowed
Sumit Kumar Bose and Qrs. Vs State of Orissa and Others
Orissa High Court · (2012) 113 CLT 1017
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17, 19
High Courts27 Mar 2012Allowed
Laxmi Charan Patra and Others Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 131
Constitution of India, 1950 — Article 40, 47
High Courts27 Mar 2012Allowed
Rajkumar Gunawant and Another Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 107
Land Acquisition Act, 1894 — Section 11, 15, 17, 17(1), 17(4)
High Courts27 Mar 2012
Jagadish Prasad Naik and Another Vs State of Orissa and Another
Orissa High Court · (2012) 114 CLT 119
Constitution of India, 1950 — Article 243, 243G, 243W, 243ZD, 243ZEOrissa Development Authorities Act, 1982 — Section 1, 1(3), 15, 15(1)(i), 2(xi)Orissa Land Reforms Act, 1960 — Section 16, 8(A)
High Courts23 Mar 2012
Catholic Church Vs Basia Marandi and six Others
Orissa High Court · (2012) 114 CLT 251
High Courts23 Mar 2012
Satyabrata Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 198
High Courts22 Mar 2012Allowed
Damodar Nanda Vs General Manager, Central Bank of India and Others
Orissa High Court · (2012) 114 CLT 286 : (2013) 1 LLJ 494
High Courts21 Mar 2012Dismissed
Bhaiga Pradhan @ Pahan Vs Authorised Officer-cum-Divisional Forest Officer, Berhampur Forest Division, Berhampur
Orissa High Court · (2012) 114 CLT 358
Orissa Forest Act, 1972 — Section 56
High Courts21 Mar 2012Dismissed
Kiran Kumar Parida Vs Praveena Samal
Orissa High Court · AIR 2013 Ori 3
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 9
High Courts21 Mar 2012
Rabindranath Choubey Vs Chairman-Cum-Managing Director, Mahanadi Coal Field Ltd. and Another
Orissa High Court · (2012) 134 FLR 55 : (2012) LLR 967
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 19Payment of Gratuity Act, 1972 — Section 2, 7, 7(3), 7(7)
High Courts20 Mar 2012Allowed
Orissa High Court Retired Judges Association and Another Vs Union of India, Ministry of Law and Justice and two others
Orissa High Court · (2012) 114 CLT 560
Constitution of India, 1950 — Article 14, 21, 217, 220, 221High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 23D, 23D(1), 23D(2)
High Courts19 Mar 2012Allowed
Srimati Banani Pattanaik Vs State of Orissa
Orissa High Court · AIR 2013 Ori 6 : (2012) 113 CLT 1092
Court Fees Act, 1870 — Section 19A, 19E, 19H, 35Succession Act, 1925 — Section 276, 372, 379
High Courts16 Mar 2012Allowed
Himansu Sekhar Panda Vs Orissa State Financial Corporation O.M.P. Square and Others
Orissa High Court · AIR 2012 Ori 120
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 128State Financial Corporations Act, 1951 — Section 20, 29, 30, 31, 32
High Courts16 Mar 2012Allowed
Rizwani Institute of Industrial Technology, Jagatpur and Others Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 206