Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 27, 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326

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High Courts07 Mar 2011Dismissed

Sana Bhoi Vs State of Orissa

Orissa High Court · (2011) 112 CLT 406

Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302

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High Courts04 Mar 2011Allowed

Pradip Kumar Khaitan and Others Vs Registrar of Companies, orissa.

Orissa High Court · (2012) 106 CLA 298 : (2012) 171 CompCas 49 : (2011) 110 SCL 460

Companies Act, 1948 — Section 209A, 211, 448, 633, 633(2)

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High Courts04 Mar 2011Allowed

Sankar Das Vs P.O., Industrial Tribunal, BBSR and Another

Orissa High Court · (2011) 03 OHC CK 0055

Industrial Disputes Act, 1947 — Section 33(2), 33C(2)

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High Courts04 Mar 2011Dismissed

Bahlab Charan Sahoo Vs State of Orissa

Orissa High Court · (2011) 03 OHC CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 190, 190(1)Prevention of Corruption Act, 1988 — Section 5, 7

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High Courts04 Mar 2011Dismissed

Larsen and Toubro Ltd. Vs State of Orissa and Others

Orissa High Court · (2011) 03 OHC CK 0051

Apprentices Act, 1961 — Section 18, 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Industrial Disputes Act, 1947 — Section 2, 25F, 6N

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High Courts04 Mar 2011Allowed

M.K. Bhaumik Vs Sukura Singh and Others

Orissa High Court · (2011) 1 OLR 1082 : (2011) 3 TAC 321

Motor Vehicles Act, 1939 — Section 2(24), 95Motor Vehicles Act, 1988 — Section 2(34)

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High Courts04 Mar 2011Dismissed

Vishal Retail Ltd. and Another Vs Achhar Singh Bhumber and Others

Orissa High Court · AIR 2011 Ori 159 : (2011) 112 CLT 510

Arbitration and Conciliation Act, 1996 — Section 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts04 Mar 2011Allowed

Ganga ' Gangadhar Sethy Vs State of Orissa

Orissa High Court · (2011) 1 OLR 1063

Arms Act, 1959 — Section 25(1B), 27Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 6, 7A

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High Courts04 Mar 2011Dismissed