Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 102(1), 457Essential Commodities Act, 1955 — Section 3, 6, 6A, 7Orissa Public Distribution System (Control) Order, 2008 — Section 23

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High Courts15 Feb 2011Allowed

Ashok Kumar Das and Another Vs State of Orissa

Orissa High Court · (2011) 2 ILR (Ori) 197

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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High Courts15 Feb 2011Allowed

Sri Susanta Kumar Sahu Vs Secretary, Bar Council of India, New Delhi and Another

Orissa High Court · (2011) 2 OLR 595

Advocates Act, 1961 — Section 24, 24(1), 24(3), 24A, 7Constitution of India, 1950 — Article 14, 142, 19, 21Indira Gandhi National Open University Act, 1985 — Section 5(2)

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High Courts15 Feb 2011

Ram Ratan Modi Vs ICICI Bank Bhubaneswar Branch, Office Kharvel Nagar

Orissa High Court · (2013) 115 CLT 293

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(13)(A)

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High Courts15 Feb 2011Dismissed

Kasia ' Kasinath Behera Vs State of Orissa State of Orissa Vs Bata ' Batia Behera (dead) Bhasia ' Bhaskar Behera and Another

Orissa High Court · (2011) 02 OHC CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts14 Feb 2011Allowed

Amrita Mishra Vs Chairman, O.J.E.E., Burla and Others

Orissa High Court · (2011) 111 CLT 788 : (2011) 1 OLR 250 Supp

Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 9(4)

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High Courts14 Feb 2011Allowed

Kuni Sahoo Vs State of Orissa and Others

Orissa High Court · (2011) 112 CLT 135 : (2011) 130 FLR 30 : (2011) 1 OLR 960

Orissa Municipal Act, 1950 — Section 408, 73, 73B

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High Courts11 Feb 2011Dismissed

Indian Metals and Ferro Alloys Ltd. Vs Assistant Commissioner of Income Tax

Orissa High Court · (2013) 353 ITR 561 : (2012) 209 TAXMAN 46

Constitution of India, 1950 — Article 14, 19, 19(1)(g)Income Tax Act, 1961 — Section 143(3), 147, 148, 148, 149

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High Courts11 Feb 2011Dismissed

Indian Metals and Ferro Alloys Ltd. Vs Asst. Commissioner of Income Tax

Orissa High Court · (2011) 243 CTR 258

Constitution of India, 1950 — Article 14, 19, 19(1)Finance (Amendment) Act, 2001 — Section 32(2)Finance Act, 1996 — Section 32(2)

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High Courts11 Feb 2011

Tapan Jena Vs State of Orissa and Others

Orissa High Court · AIR 2011 Ori 112

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High Courts11 Feb 2011Dismissed

Kendu Naik Vs State of Orissa

Orissa High Court · (2011) 2 ILR (Ori) 115

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts10 Feb 2011Allowed

Guri Behera and Others Vs D.R.M., East Coast Railway and Others

Orissa High Court · (2011) 02 OHC CK 0039

Constitution of India, 1950 — Article 226, 227, 266, 41Motor Vehicles Act, 1988 — Section 163A , 173Railways Act, 1989 — Article 147, 11, 11, 113, 114

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High Courts09 Feb 2011Allowed

Siba Karan and another Vs State of Orissa

Orissa High Court · (2011) 2 OLR 508

Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts09 Feb 2011Dismissed

Sakila Majhi and Others Vs State of Orissa

Orissa High Court · (2011) 3 Crimes 205 : (2011) 1 OLR 980 : (2011) 4 RCR(Criminal) 381

Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 11, 14, 19, 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 357(2), 357(5), 374, 374(2)

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High Courts09 Feb 2011

Kasinath Sethy Vs Sanjukta Sethi and Others

Orissa High Court · (2012) 1 CivCC 114 : (2011) 1 OLR 560 : (2011) 3 RCR(Civil) 628 : (2011) 3 RCR(Civil) 628 : (2011) 3 RCR(Criminal) 439 : (2011) 3 RCR(Criminal) 439

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 125(3), 128

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High Courts09 Feb 2011Allowed

Deepak Pradhan Vs State of Orissa

Orissa High Court · (2011) 3 DMC 611 : (2011) 1 OLR 999

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 27, 32(1)

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