High Courts18 Mar 2011Dismissed
Haraprasad Mohapatra Vs Bank of India and Others
Orissa High Court · (2011) 03 OHC CK 0028
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 2011
457 judgments · page 17 of 23
High Courts18 Mar 2011Allowed
State of Orissa Vs Manoj Kumar Singh
Orissa High Court · (2011) 03 OHC CK 0024
Penal Code, 1860 (IPC) — Section 354, 375, 376, 376(2), 377
High Courts18 Mar 2011Allowed
Sakuntala Sahu and Others Vs Susanta Kumar Panigrahi and Others
Orissa High Court · (2011) 111 CLT 705
High Courts18 Mar 2011Allowed
Manoj Kumar Pradhan and another Vs State of Orissa
Orissa High Court · (2011) 2 OLR 187
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts17 Mar 2011Allowed
Satya Sundar Das Vs Oriental Insurance Co. Ltd. and Another
Orissa High Court · (2011) 03 OHC CK 0047
High Courts17 Mar 2011Dismissed
Utkal Builders Limited Vs Union of India (UOI)
Orissa High Court · (2011) 186 ECR 74 : (2011) 22 STR 257 : (2011) 32 STT 390
Constitution of India, 1950 — Article 14, 246, 265Finance Act, 1994 — Section 65, 65(105), 65(90)Finance Act, 2010 — Section 66, 75(5), 76
High Courts16 Mar 2011Dismissed
Executive Engineer, Central Electricity Supply Utility Ltd., Cuttack Electrical Division, Jobra, Cuttack Vs Hema Sethy
Orissa High Court · (2011) 2 OLR 708
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 163A
High Courts16 Mar 2011Dismissed
Jadunath Marandi Vs State of Orissa and others
Orissa High Court · (2011) 03 OHC CK 0063
Orissa Grama Panchayat Act, 1964 — Section 25(1), 25(2), 26(2)
High Courts16 Mar 2011Dismissed
Chief Executive Officer, CESCO Vs Prabhati Sahoo and Others
Orissa High Court · (2011) 2 ILR (Ori) 244
High Courts16 Mar 2011Allowed
In Re: Indian Metals and Ferro Alloys Ltd.
Orissa High Court · (2012) 171 CompCas 467 : (2011) 171 CompCas 467
Companies Act, 1956 — Section 100, 101, 102, 103, 391
High Courts15 Mar 2011Dismissed
Dr. Nihar Ranjan Samal and Others Vs Commissioner-Cum-Secretary and Others
Orissa High Court · (2011) 2 ILR (Ori) 107
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2011Allowed
Niranjan Panda Vs State of Orissa
Orissa High Court · (2011) 2 Crimes 464 : (2011) 1 OLR 772
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 376(2), 506
High Courts11 Mar 2011Dismissed
Kiranabala Jena and Others Vs National Insurance Co. Ltd.
Orissa High Court · (2011) 03 OHC CK 0015
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts11 Mar 2011Allowed
Santosh Kumar Nayak Vs State of Orissa
Orissa High Court · (2011) 2 OLR 106
Criminal Procedure Code, 1973 (CrPC) — Section 240, 240(2), 317, 401Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467
High Courts10 Mar 2011Allowed
Raghunath 'abhaya ' Abhi Jena and Others Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 147, 148, 149, 302
High Courts10 Mar 2011Allowed
Paradip Port Trust Vs State Consumer Disputes Redressal Commission, Orissa, Cuttack and another
Orissa High Court · (2011) 2 OLR 293
Constitution of India, 1950 — Article 12, 136, 226, 227, 32Consumer Protection Act, 1986 — Section 19, 2, 2(1)
High Courts09 Mar 2011Dismissed
State of Orissa and another Vs Dr. Prasanna Kumar Pati
Orissa High Court · (2011) 131 FLR 253
High Courts09 Mar 2011Allowed
Santa ' Santu Mukherjee, Muna ' Minaketan Saha, Mitu ' Ajit ' Ashok Kumar Nayak and Mitu ' Ajit ' Ashok Kumar Nayak, Bhaskar Rao Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Mar 2011Dismissed
Bhanu @ Chandrabhanu Naik Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1058 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 145, 154Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2011Allowed
Panika Bhoi Vs Kunu Bariha and Others
Orissa High Court · (2011) 03 OHC CK 0056
Evidence Act, 1872 — Section 91, 92Orissa Land Reforms Act, 1960 — Section 22, 22(1), 23, 3, 4Transfer of Property Act, 1882 — Section 41