High Courts25 Mar 2011
Divisional Railway Manager, South Eastern Railway Vs Kesa Lakhua and Others
Orissa High Court · (2011) 1 OLR 272 Supp
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Orissa High Court judgments, 2011
457 judgments · page 16 of 23
High Courts25 Mar 2011Allowed
K. Ravanamma Vs State of Orissa and others
Orissa High Court · (2011) 2 OLR 130
Constitution of India, 1950 — Article 227Orissa Land Reforms Act, 1960 — Section 22, 23
High Courts25 Mar 2011
Sabitri Panigrahi and Others Vs Sri Bharat Kumar Swain and Another
Orissa High Court · (2011) 03 OHC CK 0004
Motor Vehicles Act, 1988 — Section 170
High Courts24 Mar 2011Allowed
Chairman @ Niranjan Sahoo and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1104 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 114, 302, 304, 323, 34
High Courts23 Mar 2011
Sk. Majnu and another Vs Lochan Sahoo and others
Orissa High Court · (2011) 2 OLR 40
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 115, 151, 21(2)Court Fees Act, 1870 — Section 12, 7
High Courts23 Mar 2011Allowed
National Institute Of Computer Education Pvt. Ltd. Vs Branch Manager, Dena Bank, CTC and Others
Orissa High Court · AIR 2011 Ori 168
Consumer Protection Act, 1986 — Section 17
High Courts23 Mar 2011
Kahnu Charan Guin Vs Forest Range Officer and Others
Orissa High Court · (2011) 1 EFLT 460 : (2011) 1 OLR 936
Orissa Forest Produce (Control of Trade) Act, 1981 — Section 1, 1(3), 13, 13(1)
High Courts23 Mar 2011Dismissed
Shiba Sankar Nanda Vs Padmini Naik and Others
Orissa High Court · (2011) 03 OHC CK 0039
Evidence Act, 1872 — Section 90Hindu Succession Act, 1956 — Section 22Partition Act, 1893 — Section 4
High Courts23 Mar 2011Dismissed
Toffan Sarbhang Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 2011Allowed
Musaraf Hussain Vs Hazara Bibi
Orissa High Court · AIR 2012 Ori 42 : (2011) 2 OLR 437
Transfer of Property Act, 1882 — Section 106
High Courts22 Mar 2011Allowed
Sri Gopal Chandra Mohanty Vs Utkal University and Others
Orissa High Court · (2011) 2 OLR 379
High Courts22 Mar 2011Allowed
Suresh Kumar Sarangi Vs Bansidhar Jagdev and others
Orissa High Court · (2011) 2 OLR 361
Panchayat Samiti Act, 1959 — Section 44(2), 44B, 83(1)
High Courts22 Mar 2011
Pankaj Agarwal and Others Vs Deepak Gaud and Others
Orissa High Court · (2011) 112 CLT 77
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 429
High Courts22 Mar 2011Allowed
Bidu alias Bidyadhar Naik Vs State of Orissa
Orissa High Court · (2011) 2 OLR 8
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Mar 2011Allowed
Sabitri Kanhar and Others Vs State of Orissa and Others
Orissa High Court · (2011) 2 ILR (Ori) 123 : (2011) 2 OLR 1007
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 302, 303, 307, 325, 34
High Courts18 Mar 2011Dismissed
Bajaj Allianz General Insurance Co.Ltd. Vs Parbati Jena and Others
Orissa High Court · (2011) 03 OHC CK 0057
Motor Vehicles Act, 1988 — Section 10, 10(2), 10(20), 2, 2(21)
High Courts18 Mar 2011Allowed
Bishnu Charan Singh Vs State of Orissa
Orissa High Court · (2011) 4 Crimes 334 : (2011) 2 OLR 28
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22
High Courts18 Mar 2011Allowed
Babaji Behera Vs State of Orissa
Orissa High Court · (2011) 112 CLT 411
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Mar 2011
Basant Kumar Patra Vs Rourkela Steel Plant (Sail) and Others
Orissa High Court · (2011) 1 OLR 1010
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011Dismissed
Dhobei Pati Vs Union of India and Others
Orissa High Court · (2011) 03 OHC CK 0029