High Courts01 Nov 2010Dismissed
Jagabandhu Swain and Others Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 441
Penal Code, 1860 (IPC) — Section 149, 307
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 7 of 38
High Courts29 Oct 2010Allowed
State of Orissa and Another Vs All Orissa Private Secondary Training Schools Management Association and Another
Orissa High Court · (2011) 111 CLT 683 : (2011) 1 ILR (Ori) 148 : (2011) 1 OLR 287
Orissa Education (Amendment) Act, 1989 — Section 7E, 7FOrissa Education Code — Article 437
High Courts28 Oct 2010Allowed
Anita Chand and Others Vs Manas Ranjan Mohapatra and Another
Orissa High Court · (2010) 10 OHC CK 0040
High Courts28 Oct 2010Allowed
Gadadhar Mohapatra Vs Chief Security Commissioner, R.P.F. East Coast Railway
Orissa High Court · (2011) 111 CLT 398 : (2011) 1 OLR 713
Constitution of India, 1950 — Article 14, 16Railway Protection Force Rules, 1987 — Rule 63, 63.1, 63.1(2), 68, 69
High Courts28 Oct 2010
Banchhanidhi Khanda Vs Bishnu Buda and Others
Orissa High Court · (2011) 1 OLR 504 : (2011) 1 RCR(Rent) 901
Orissa Land Reforms Act, 1960 — Section 23ARegistration Act, 1908 — Section 17, 49
High Courts28 Oct 2010
Purna Chandra Sahani Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 321 : (2011) 1 OLR 69
High Courts27 Oct 2010Dismissed
Jagabandhu Mallik and Others Vs State of Orissa
Orissa High Court · (2011) CriLJ 1334 : (2011) 1 OLR 362 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 34
High Courts27 Oct 2010Dismissed
Sudarshan Rout Vs Commissioner-cum-Secretary to Govt. of Orissa and Others
Orissa High Court · (2011) 111 CLT 570 : (2011) 3 LLJ 515 : (2011) LLR 477 : (2011) 1 OLR 894 Supp
Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 25F, 25G, 25K, 25L, 25N
High Courts26 Oct 2010
Silicon Institute of Technology Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 404 : (2011) 1 OLR 161
All India Council for Technical Education Act, 1987 — Section 10(1)Constitution of India, 1950 — Article 254Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 4, 4(6), 4(7), 6
High Courts26 Oct 2010
Ramesh Kumar Sahu Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 705 : (2010) 2 OLR 877
High Courts26 Oct 2010Dismissed
Commissioner, K.V.S. and Another Vs Gayatri Mishra and Another
Orissa High Court · (2010) 10 OHC CK 0027
Kendriya Vidyalaya Education Code — Article 81(D)
High Courts26 Oct 2010Dismissed
Asian School of Business Management, Trust, BBSR Vs Orissa Power Transmission Corporation Ltd. (OPTCL) BBSR and Others
Orissa High Court · (2011) 111 CLT 411 : (2011) 1 OLR 884 Supp
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227, 32Electricity (Supply) Act, 1948 — Section 29, 31
High Courts26 Oct 2010
Pradeep Kumar Mohapatra Vs Director General, CRPF and Others
Orissa High Court · (2011) 111 CLT 575 : (2011) 1 OLR 882 Supp
High Courts26 Oct 2010Allowed
Smt. Bidyut Chhaya Patra Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 104 : (2011) 1 OLR 891 : (2011) 112 PLJR 104
High Courts26 Oct 2010Allowed
Bijay Kumar Nayak Vs Balaram Nayak
Orissa High Court · AIR 2011 Ori 49
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)Specific Relief Act, 1963 — Section 34
High Courts25 Oct 2010Dismissed
Biju Patnaik University of Technology Vs Kanak Manjari Institute of Pharmaceutical Sciences and Others
Orissa High Court · (2010) 10 OHC CK 0041
High Courts25 Oct 2010Allowed
Mania @ Nllamani Naik Vs State of Orissa
Orissa High Court · (2011) 1 OLR 204
Penal Code, 1860 (IPC) — Section 302, 34, 452
High Courts25 Oct 2010
Nrushinga Charan Barik and Others Vs Nachiketa Das and Others
Orissa High Court · (2011) 111 CLT 419 : (2011) 1 OLR 866 Supp
Baitarani Gramya Bank Staff Service Regulations, 1980 — Regulation 13(2)Constitution of India, 1950 — Article 14, 16(1), 16(2), 226, 227
High Courts25 Oct 2010Allowed
Hrudaya Bihari Mohapatra Vs State of Orissa
Orissa High Court · (2011) 1 OLR 359 Supp
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts25 Oct 2010Allowed
M/s. Ferro Alloys Corpn. Ltd. (FACOR) Vs Indian Oil Corporation Ltd. and others
Orissa High Court · (2010) 10 OHC CK 0021
Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22A