High Courts03 Nov 2010Dismissed

Prasanta Kumar Jena Vs DR. Minati Mishra and Others

Orissa High Court · (2011) 1 ILR (Ori) 253 : (2011) 1 OLR 507 : (2011) 6 RCR(Civil) 2510

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141, 151Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 217, 263, 266, 268, 280
High Courts03 Nov 2010Allowed

Sabitri Bagh Vs Bhaji Bagh

Orissa High Court · (2011) 1 ILR (Ori) 414 : (2011) 1 OLR 936 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 480, 482Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5
High Courts01 Nov 2010Allowed

Tipnna Kesab Reddy Vs State of Orissa and Others

Orissa High Court · (2011) 1 OLR 122 Supp : (2011) 1 RCR(Rent) 885

Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 10, 11Representation of the People Act, 1950 — Section 19