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Orissa High Court judgments, 2010

748 judgments · page 38 of 38

High Courts05 Jan 2010

Sudarsan Sethi Vs State of Orissa

Orissa High Court · (2010) CLT 303 (Suppl Crl) : (2010) 1 ILR (Ori) 747 : (2010) 1 OLR 506 Supp : (2010) OLR 303 (Suppl Crl)

Evidence Act, 1872 — Section 154Orissa Excise Act, 1947 — Section 47
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High Courts05 Jan 2010Dismissed

Bikram Ray Vs Smt. Jema Hembram and Another

Orissa High Court · (2011) 2 CivCC 821 : (2010) CLT 305 (Suppl Crl) : (2010) 2 Crimes 190 : (2010) 1 OLR 443 : (2011) 2 RCR(Civil) 420 : (2011) 2 RCR(Civil) 420 : (2011) 1 RCR(Criminal) 584 : (2011) 1 RCR(Criminal) 584

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 35
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