High Courts29 Jan 2010

Nrusingha Nath Mishra Vs Republic of India

Orissa High Court · (2010) 1 OLR 934 : (2011) 6 RCR(Criminal) 2483

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120A, 120B, 420Prevention of Corruption Act, 1988 — Section 13
High Courts27 Jan 2010

Dhani @ Sanjiba Behera Vs State of Orissa

Orissa High Court · (2010) 1 ILR (Ori) 940 : (2011) 1 OLR 294 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 37
High Courts19 Jan 2010Dismissed

Niranjan Sahoo Vs State of Orissa

Orissa High Court · (2010) CLT 646 (Suppl Crl) : (2010) 1 OLR 653 : (2010) OLR 646 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 325