High Courts10 Feb 2010Dismissed
Biju Patnaik University of Technology Vs Sairam College
Orissa High Court · (2010) 110 CLT 148
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 35 of 38
High Courts09 Feb 2010
Syed Nazam Ahmed @ Sayad Najam Ahmed Vs Republic of India
Orissa High Court · (2010) CLT 781 (Suppl Crl) : (2010) 1 ILR (Ori) 536 : (2010) 1 OLR 583 Supp : (2010) OLR 781 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 243, 248, 311Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts09 Feb 2010
Smt. Tillotama Behera Vs State of Orissa
Orissa High Court · (2010) CLT 815 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 109, 313, 34, 366, 366A
High Courts08 Feb 2010Allowed
Smruti Ranjan Parida Vs Taramani Das and Others
Orissa High Court · (2011) ACJ 1592 : (2010) 109 CLT 537 : (2010) 1 OLR 431 : (2010) 1 OLR 421
Motor Vehicles Act, 1988 — Section 10, 14, 18, 2, 3
High Courts06 Feb 2010Allowed
Joy Iron and Steels Ltd. Vs Member-Secretary, State Pollution Control Board
Orissa High Court · (2010) 2 OLR 46
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
High Courts05 Feb 2010
Siva Dutta Sharma Vs State of Orissa and Others
Orissa High Court · (2010) CLT 790 (Suppl Crl) : (2010) 1 OLR 706
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 415, 420, 467, 468
High Courts05 Feb 2010Allowed
Banambar Das Vs Pitambar Das and Others
Orissa High Court · (2010) CLT 787 (Suppl Crl) : (2010) 1 OLR 700 : (2010) OLR 787 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts05 Feb 2010Dismissed
Trinath Dash Vs IDCOL Cement Ltd. and Others
Orissa High Court · (2010) 109 CLT 726 : (2010) 1 OLR 618
Constitution of India, 1950 — Article 14
High Courts05 Feb 2010Allowed
Nityananda Behera Vs State of Orissa and Another
Orissa High Court · AIR 2010 Ori 87 : (2010) 109 CLT 632 : (2010) 1 OLR 638
Notaries Act, 1952 — Section 4, 5
High Courts05 Feb 2010
General Manager, representing GRIDCO, now OPTCL and Another Vs Smt. Shyamalika Das
Orissa High Court · (2010) 110 CLT 328 : (2010) 1 OLR 288 Supp
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1A, Order 10 Rule 1B, Order 10 Rule 1C, Order 41 Rule 27, 151Electricity (Supply) Act, 1948 — Section 28(3) , 82Electricity Act, 2003 — Section 145
High Courts05 Feb 2010
Nilakantha Pradhan Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 418 : (2010) 2 OLR 113
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 439(4)Penal Code, 1860 (IPC) — Section 294, 307, 324, 325, 337
High Courts05 Feb 2010Dismissed
Dr. Radhanath Das Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 629
High Courts04 Feb 2010Allowed
Xavier Institute of Management Vs Swapna Harrison
Orissa High Court · (2010) 109 CLT 636 : (2010) 1 OLR 657
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts03 Feb 2010Dismissed
Benudhar Jena Vs Smt. Minati Jena and Another
Orissa High Court · (2010) 109 CLT 721 : (2010) 1 OLR 571
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts02 Feb 2010Dismissed
Madan Mohan Sahu Vs Central Agencies
Orissa High Court · (2010) 4 BC 392 : (2010) CLT 625 (Suppl Crl) : (2010) CriLJ 2905 : (2010) 1 OLR 543 Supp : (2010) OLR 625 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 219(1), 431Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts02 Feb 2010
Smt. Tulasi Sahukar Vs New India Assurance Company Limited and Others
Orissa High Court · (2011) ACJ 1717 : AIR 2010 Ori 142 : (2010) 110 CLT 52 : (2010) 1 OLR 795
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 146, 147, 149, 156, 157
High Courts02 Feb 2010
Kelu Charan Behera Vs State of Orissa
Orissa High Court · (2010) CLT 811 (Suppl Crl) : (2010) CriLJ 2280 : (2010) 1 ILR (Ori) 414 : (2010) 1 OLR 720 : (2010) 5 RCR(Criminal) 827
Penal Code, 1860 (IPC) — Section 323, 354
High Courts02 Feb 2010Allowed
Sridhar Jena Vs Santosh Kumar Jena and Others
Orissa High Court · (2010) 109 CLT 550 : (2010) 1 OLR 486
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 506
High Courts02 Feb 2010Dismissed
Chandradhwaja Meher Vs State of Orissa and others
Orissa High Court · (2011) 1 OLR 443 Supp
High Courts29 Jan 2010Allowed
Duryodhan Patra Vs State of Orissa
Orissa High Court · (2010) CLT 830 (Suppl Crl) : (2010) CriLJ 2505 : (2010) 1 OLR 167 Supp
Criminal Law (Amendment) Act, 1952 — Section 7(3)Evidence Act, 1872 — Section 114, 24, 25Penal Code, 1860 (IPC) — Section 409, 468