High Courts18 Jan 2010Allowed
Bhunda Mohakud and Another Vs State of Oriaaa
Orissa High Court · (2010) CLT 653 (Suppl Crl) : (2010) 1 OLR 526 Supp : (2010) OLR 653 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 37 of 38
High Courts14 Jan 2010Dismissed
Soubhagya Mohanty Vs Harekrushna Mohanty and Others
Orissa High Court · (2010) 109 CLT 647
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts14 Jan 2010Allowed
Mirza Siddik Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 653
Orissa Government Land Settlement Act, 1962 — Section 3B, 7A
High Courts14 Jan 2010
Orissa Mining Corporation Limited Vs State of Orissa
Orissa High Court · (2010) CLT 458 (Suppl Crl) : (2010) CriLJ 3991 : (2010) 1 OLR 756 : (2010) OLR 458 (Suppl Crl) : (2011) 6 RCR(Criminal) 202
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457
High Courts14 Jan 2010Dismissed
Mahamad Din Md. Mafazular Rahaman Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 353
Limitation Act, 1963 — Section 5Orissa Prevention of Land Encroachment Act, 1972 — Section 12, 4, 8(A)
High Courts14 Jan 2010
Chhote Kishan Vs State of Orissa
Orissa High Court · (2010) CLT 658 (Suppl Crl) : (2010) 1 ILR (Ori) 514 : (2010) 1 OLR 522 Supp : (2010) OLR 658 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Jan 2010Allowed
Smt. Subasini Choudhury Vs Smt. Bisakha Kar and Others
Orissa High Court · AIR 2010 Ori 174 : (2010) 110 CLT 62 : (2010) 2 OLR 70
Succession Act, 1925 — Section 276, 63
High Courts13 Jan 2010
Smt. Aparna Dhir Singh Vs Debendra Nath Jenamani and Others
Orissa High Court · (2010) 2 CivCC 769 : (2010) 1 OLR 508
Succession Act, 1925 — Section 213
High Courts13 Jan 2010Allowed
Hiralal Gupta Vs Republic of India and Others
Orissa High Court · (2010) CLT 281 (Suppl Crl) : (2010) 1 ILR (Ori) 743 : (2010) 1 OLR 518 Supp : (2010) OLR 281 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 204, 240(2), 242, 273, 305(2)Penal Code, 1860 (IPC) — Section 406, 436, 437
High Courts12 Jan 2010Allowed
Bata Krushna Sahu Vs State of Orissa
Orissa High Court · (2010) 109 CLT 232 : (2010) 1 OLR 474 : (2011) 6 RCR(Criminal) 1440
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 52, 55, 57
High Courts12 Jan 2010Allowed
Manoranjan Rout and Another Vs State of Orissa and Others
Orissa High Court · AIR 2010 Ori 99 : (2010) 109 CLT 225
Constitution of India, 1950 — Article 226Transplantation of Human Organs and Tissues Act, 1994 — Section 2, 3, 9
High Courts12 Jan 2010
Maheswar Mishra Vs State of Orissa and Another
Orissa High Court · (2010) 4 BC 346 : (2010) CLT 479 (Suppl Crl) : (2010) 1 OLR 997 : (2010) OLR 479 (Suppl Crl) : (2011) 6 RCR(Criminal) 116
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts12 Jan 2010
Mr. M.S. Tiwari Vs Green Waves Pvt. Ltd.
Orissa High Court · (2010) 3 BC 682 : (2010) CLT 795 (Suppl Crl) : (2010) 1 OLR 573 : (2011) 7 RCR(Criminal) 1568
Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts12 Jan 2010
Manjubala Pattnaik Vs Gyanaranjan Behera
Orissa High Court · (2010) 4 BC 369 : (2010) CLT 485 (Suppl Crl) : (2010) CriLJ 2560 : (2010) 1 OLR 524 : (2011) 6 RCR(Criminal) 146
Criminal Procedure Code, 1973 (CrPC) — Section 243, 311, 397, 482Evidence Act, 1872 — Section 65Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Jan 2010
Narayan Das ' Tunla and Others Vs State of Orissa and Another
Orissa High Court · (2010) CLT 494 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(8), 190, 200Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts11 Jan 2010Dismissed
Bhubaneswar Development Authority Vs B.D.A's Workers Union
Orissa High Court · (2010) 109 CLT 650 : (2010) 4 LLJ 43
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts11 Jan 2010Allowed
Sri Saroj Kumar Panda Vs State of Orissa
Orissa High Court · (2010) CLT 439 (Suppl Crl) : (2010) 2 Crimes 199 : (2010) 1 OLR 498 : (2010) OLR 439 (Suppl Crl) : (2011) 8 RCR(Criminal) 2706
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13
High Courts06 Jan 2010
Sama Kirsani Vs State of Orissa
Orissa High Court · (2010) CLT 535 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304, 96
High Courts06 Jan 2010
Lingaraj Real Estates and Developers (P) Ltd. Vs State of Orissa and Another
Orissa High Court · (2010) 4 BC 622 : (2010) CLT 284 (Suppl Crl) : (2010) CriLJ 3138 : (2010) 2 Crimes 196 : (2010) 2 ILR (Ori) 422 : (2010) 1 OLR 439 : (2011) 6 RCR(Criminal) 1140
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2010Dismissed
Board of Secondary Education Vs Mahendra Kumar Patel and Others
Orissa High Court · (2010) 109 CLT 393
Constitution of India, 1950 — Article 226