High Courts16 Nov 2010Allowed
Sri Sarat Chandra Swain Vs State of Orissa and Others
Orissa High Court · (2011) 129 FLR 435 : (2011) 1 OLR 323
Orissa Civil Services (Pension) Rules, 1992 — Rule 44(2)
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 5 of 38
High Courts15 Nov 2010Allowed
Pranati Pattnaik and Another Vs Biswajit Pattnaik
Orissa High Court · (2011) 111 CLT 319 : (2011) 2 DMC 166 : (2011) 1 OLR 29
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts12 Nov 2010Allowed
Girish Chandra Kar Vs Board of Secondary Education and Others
Orissa High Court · (2010) 11 OHC CK 0067
High Courts10 Nov 2010Dismissed
Shankar Kambhar Vs Enquiry Officer, Andhra Bank and Others
Orissa High Court · (2010) 11 OHC CK 0072
High Courts10 Nov 2010Dismissed
Maheswar Dora Vs State of Orissa
Orissa High Court · (2011) 3 Crimes 373
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 11, 145, 32Penal Code, 1860 (IPC) — Section 302
High Courts10 Nov 2010Allowed
Kartika Chandra Ray Vs Neelachal Gramya Bank and Others
Orissa High Court · (2011) 112 CLT 95 : (2011) 129 FLR 625 : (2011) 1 ILR (Ori) 70 : (2011) LLR 706 : (2011) 1 OLR 909
High Courts10 Nov 2010Allowed
Sugulu Behera Vs State of Orissa
Orissa High Court · (2011) 1 OLR 170
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302
High Courts10 Nov 2010Dismissed
Bhimasen Bhoi Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 197 : (2011) 1 OLR 376 Supp
Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Nov 2010Allowed
State of Orissa Vs Basanta Kumar Behera
Orissa High Court · (2011) 1 ILR (Ori) 222
Central Civil Services (Pension) Rules, 1972 — Rule 26(1)Orissa Civil Services (Leave) Rules — Rule 39(6)
High Courts10 Nov 2010
Mangulu Behera Vs State of Orissa
Orissa High Court · (2011) 1 OLR 370 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts10 Nov 2010
Kalu Charan Mishra Vs G.M., (Electrical), Orissa Hydro Power Corporation Ltd. and Others
Orissa High Court · (2011) 111 CLT 659 : (2011) 129 FLR 627 : (2011) 1 ILR (Ori) 217 : (2011) 1 OLR 449
Constitution of India, 1950 — Article 226, 227
High Courts09 Nov 2010Dismissed
Bharati Mahanta Vs Narahari Mahanta and Another
Orissa High Court · (2011) 1 ILR (Ori) 100 : (2011) 1 OLR 366 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 397, 397(3), 482
High Courts09 Nov 2010
Sri Sridhar Mishra Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 370 : (2011) 130 FLR 26 : (2011) 1 OLR 127
High Courts09 Nov 2010Allowed
Patitapaban Mohapatra Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 98 : (2011) 1 OLR 902 : (2011) 112 PLJR 98
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 21, 23(2)(3), 25(3)
High Courts09 Nov 2010
Ramakanta Rath Vs High Court of Orissa and Another
Orissa High Court · (2011) 1 ILR (Ori) 53
High Courts09 Nov 2010Allowed
Nirmal Kumar Das Vs Orissa Power Transmission Corporation Ltd. and Others
Orissa High Court · (2011) 1 ILR (Ori) 356
High Courts09 Nov 2010Dismissed
Debaranjan Das and Others Vs State of Orissa and Others
Orissa High Court · (2011) 1 OLR 951 Supp
Constitution of India, 1950 — Article 226
High Courts09 Nov 2010Dismissed
Policy Planning Body and Another Vs Silicon Institute of Technology and Others
Orissa High Court · (2011) 1 ILR (Ori) 162
Biju Patnaik University of Technology Act, 2002 — Section 44, 45, 51Constitution of India, 1950 — Article 254Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 4, 6
High Courts04 Nov 2010Allowed
Padmabati Pattnaik ' Nayak Vs State of Orissa and Others
Orissa High Court · (2011) 1 ILR (Ori) 123
Constitution of India, 1950 — Article 162
High Courts04 Nov 2010Allowed
Padmanava Choudhury Vs Debendra Kumar Mohanty
Orissa High Court · AIR 2011 Ori 155 : (2011) 111 CLT 701 : (2011) 1 ILR (Ori) 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 144