High Courts03 Dec 2010
Sunita Agarwal Vs Central Electricity Supply Utility, BBSR and Others
Orissa High Court · AIR 2011 Ori 97 : (2011) 1 ILR (Ori) 350 : (2011) 1 OLR 963 Supp
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 3 of 38
High Courts03 Dec 2010
Pooja Enterprises Vs State of Orissa
Orissa High Court · (2011) 3 BC 361 : (2011) 111 CALLT 753 : (2011) 1 OLR 447
High Courts02 Dec 2010Dismissed
Oriental Insurance Co. Ltd. Vs Karunakar Pradhan and Others
Orissa High Court · (2011) 1 ILR (Ori) 443
Motor Vehicles Act, 1988 — Section 140
High Courts02 Dec 2010
M/s. POCO Coal Transport Pvt. Ltd. and Another Vs Union of India and others
Orissa High Court · (2011) 2 OLR 36
High Courts01 Dec 2010
Golakh Bihari Sahoo and Others Vs State Project Director, SSA and Others
Orissa High Court · (2011) 1 ILR (Ori) 105
High Courts01 Dec 2010
Bideshi Pradhan Vs State of Orissa
Orissa High Court · (2011) 1 OLR 557
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Dec 2010Dismissed
D.M. New India Assurance Co. Ltd. Vs Salma Khatoon and Others
Orissa High Court · (2011) 1 ILR (Ori) 251
Penal Code, 1860 (IPC) — Section 173(1)
High Courts30 Nov 2010Allowed
S. Badri Narayan Patro ' Badrinath Vs State of Orissa and Another
Orissa High Court · (2011) 111 CLT 313 : (2011) 1 OLR 5
Constitution of India, 1950 — Article 19, 22, 22(5)Essential Commodities Act, 1955 — Section 6(A), 7Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 12(1), 13, 3(1), 3(2), 3(3)
High Courts30 Nov 2010
Prem Chand Upadhyay Vs Union of India (UOI) and Others
Orissa High Court · (2011) 111 CLT 817 : (2011) 129 FLR 493 : (2011) 1 ILR (Ori) 201 : (2011) 1 OLR 491
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts26 Nov 2010
Soumya Ranjan Samal Vs Divisional Manager, Oriental Insurance Co. Ltd. and Another
Orissa High Court · (2011) 112 CLT 526
High Courts25 Nov 2010Allowed
Manarani Garnaik and Others Vs Pradeep Kumar Mishra and Another
Orissa High Court · (2011) 4 TAC 666
High Courts25 Nov 2010
Usha Sahoo Vs Ambika Sahoo and Another
Orissa High Court · (2011) 111 CLT 852 : (2011) 1 OLR 499
Constitution of India, 1950 — Article 226, 40Orissa Grama Panchayat Act, 1964 — Section 11
High Courts25 Nov 2010
Lokanath Subudhi and Another Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 107
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 109, 366, 376(2)
High Courts24 Nov 2010Allowed
Birla Tyres Workers Union represented through its President Sri. Rajendra Bal Vs State of Orissa and Others
Orissa High Court · (2010) 11 OHC CK 0074
High Courts24 Nov 2010
Soumya Smita Sahoo Vs Major Susheet Kumar Nayak and Others
Orissa High Court · AIR 2011 Ori 100 : (2011) 111 CLT 638 : (2011) 2 DMC 752 : (2011) 1 ILR (Ori) 112 : (2011) 1 OLR 1108 : (2011) 8 RCR(Civil) 2663
Hindu Marriage Act, 1955 — Section 13B
High Courts24 Nov 2010
Anup Harijan alias Anup Kumar Harijan Vs State of Orissa
Orissa High Court · (2011) 1 OLR 601
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 498A
High Courts24 Nov 2010Dismissed
Sudarsan Dehury Vs State of Orissa
Orissa High Court · (2010) 11 OHC CK 0038
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 323, 324, 84
High Courts24 Nov 2010
Parsu Munda Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 366 : (2011) 1 OLR 387 Supp
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts24 Nov 2010Allowed
Dukhia @ Dukhabandhu Singh Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 362 : (2011) 1 OLR 127 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2010Dismissed
M/s. Shree Jagannath Minerals Vs State of Orissa and others
Orissa High Court · (2011) 2 OLR 174
Air (Prevention and Control of Pollution) Act, 1981 — Section 19Constitution of India, 1950 — Article 19(1), 21, 51AEnvironment (Protection) Act, 1986 — Section 5