High Courts16 Dec 2010
Hrusikesh Das @ Ramesh Biswal Vs State of Orissa
Orissa High Court · (2011) 1 OLR 538
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 2 of 38
High Courts16 Dec 2010Dismissed
Lakhi @ Lakhidhar Bag Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 446
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 376
High Courts14 Dec 2010Dismissed
Executive Engineer, CDD-II, CESU, CTC. Vs Grievance Redressal Forum and Another
Orissa High Court · (2010) 12 OHC CK 0044
Electricity Act, 2003 — Section 64Finance Act, 2008 — Section 65(19)Orissa Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 — Regulation 53
High Courts14 Dec 2010
Mandakini Jena and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 394
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts13 Dec 2010Allowed
Chakamana Naik Vs Collector, Kalahandi and Others
Orissa High Court · (2011) 111 CLT 718 : (2011) 1 OLR 893
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 35Orissa Grama Panchayat Act, 1964 — Section 25(1)
High Courts13 Dec 2010Allowed
Padmini Lenka Vs Central Institute of Hindi and Others
Orissa High Court · (2011) 111 CLT 722 : (2011) 1 OLR 212 Supp
High Courts13 Dec 2010Dismissed
Siman Ganta Vs State of Orissa
Orissa High Court · (2011) CriLJ 1173 : (2011) 1 OLR 405 Supp
Evidence Act, 1872 — Section 134, 27 , 28Penal Code, 1860 (IPC) — Section 302, 376
High Courts10 Dec 2010
Srimati Basanti Mani Singh Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 129 : (2011) 1 OLR 938 : (2011) 112 PLJR 129
High Courts10 Dec 2010Allowed
Anjali Pradhan Vs Sub-Collector and Others
Orissa High Court · (2011) 111 CLT 632 : (2011) 1 ILR (Ori) 273 : (2011) 1 OLR 977 Supp
High Courts10 Dec 2010Dismissed
Shiba ' Purna Sahoo and ' Purna Chandra Sahoo Vs Smt. Nishamani Sahoo and two others
Orissa High Court · (2010) 12 OHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Dec 2010Dismissed
Oriental Insurance Co. Ltd. Vs Purnami Naik and Others
Orissa High Court · (2011) 1 ILR (Ori) 144
Motor Vehicles Act, 1988 — Section 122, 147
High Courts09 Dec 2010Allowed
Satyananda Rath Vs Nityananda Rath
Orissa High Court · (2011) 112 CLT 64
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(3)
High Courts09 Dec 2010Dismissed
Naliniprava Lenka Vs The Collector and Others
Orissa High Court · (2011) 111 CLT 635 : (2011) 1 OLR 210
High Courts08 Dec 2010Dismissed
D.M., New India Assurance Co. Ltd. CTC. Vs Batulan Bibi and Another
Orissa High Court · (2011) 111 CLT 726 : (2011) 1 OLR 972 Supp
Motor Vehicles Act, 1988 — Section 163A
High Courts08 Dec 2010
Puran Pandey Vs State of Orissa
Orissa High Court · (2010) 12 OHC CK 0022
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394, 397
High Courts07 Dec 2010Dismissed
Bimala Parija and Others Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 387 : (2011) 1 OLR 107
Bihar and Orissa Excise Act, 1915 — Section 22(1)Orissa Excise (Exclusive Privilege) Foreign Liquor Rules, 1989 — Rule 3, 3(5)Orissa Excise Rules, 1965 — Rule 32, 34, 34(1)
High Courts07 Dec 2010Dismissed
Sailendra Narayan Sahoo and Others Vs Union of India (UOI) and Others
Orissa High Court · (2011) 129 FLR 720 : (2011) LLR 720 : (2011) 1 OLR 969 Supp
High Courts07 Dec 2010Allowed
Dinabandhu Patel Vs State of Orissa
Orissa High Court · (2011) 1 OLR 393 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Dec 2010Allowed
Gunamani Swain and Others Vs Orissa State Financial Corporation represented through its Managing Director and Others
Orissa High Court · (2010) 12 OHC CK 0048
High Courts06 Dec 2010Allowed
Hari Tiriya Vs State of Orissa
Orissa High Court · (2011) 2 Crimes 315 : (2011) 1 OLR 320
Penal Code, 1860 (IPC) — Section 302