High Courts01 Oct 2010Allowed
Kalinga Institute of Industrial Technology Vs Commissioner of Income Tax
Orissa High Court · (2011) 336 ITR 389 : (2012) 20 TAXMAN 829
Income Tax Act, 1961 — Section 12A, 12AA, 12AA(3)
COURT ARCHIVE
Orissa High Court judgments, 2010
748 judgments · page 9 of 38
High Courts01 Oct 2010
Sanu Das and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 194
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreigners Act, 1946 — Section 14, 2, 3, 3(2), 7Registration of Foreigners Act, 1939 — Section 3, 5
High Courts01 Oct 2010Allowed
Kalinga Institute of industrial Technology Vs Commissioner of Income Tax, Orissa, BBSR and Another
Orissa High Court · (2011) 244 CTR 614 : (2011) 1 ILR (Ori) 290 : (2011) 336 ITR 389
Income Tax Act, 1961 — Section 12, 12AA(3)
High Courts30 Sept 2010Allowed
Binaya Kumar Jena Vs State of Orissa
Orissa High Court · (2010) 09 OHC CK 0040
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 376
High Courts29 Sept 2010
Bidhu Bhusan Nayak and Others Vs Sarojini Nayak and Others
Orissa High Court · (2011) 111 CLT 158
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A, Order 32 Rule 4, Order 32 Rule 7(2), 10Constitution of India, 1950 — Article 226
High Courts29 Sept 2010
Sri Upendra Kumar Patnaik Vs The Authorised Officer, State Bank of India (RACPC) and Another
Orissa High Court · (2010) 110 CLT 865 : (2010) 2 OLR 870
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts29 Sept 2010
Sinu ' Sushil Nag Vs State of Orissa
Orissa High Court · (2011) 1 OLR 337 Supp
Orissa Grama Panchayat Act, 1964 — Section 25, 35, 37
High Courts29 Sept 2010Dismissed
Dr. Manmath Kumar Mohapatra Vs Registrar, Orissa High Court and Others
Orissa High Court · (2011) 111 CLT 328 : (2011) 1 OLR 825 Supp
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 17(1), 6, 9(3)Orissa Pubic Premises (Eviction of Unauthorized Occupants) Act, 1972 — Section 8(2), 9
High Courts29 Sept 2010
Sri Bidhu Bhusan Nayak and others Vs Sarojini Nayak and others
Orissa High Court · (2010) 09 OHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A, Order 32 Rule 4, Order 32 Rule 7(2), 10Constitution of India, 1950 — Article 227
High Courts28 Sept 2010
Pradip Sarkar Vs State of Orissa
Orissa High Court · (2011) 1 OLR 132
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 376
High Courts28 Sept 2010
Bharati Mohapatra Vs Collector and District Magistrate and Others
Orissa High Court · (2011) 3 BC 474 : (2011) 111 CLT 591
High Courts28 Sept 2010
Bimal Charan Pal Vs Yogesh Mudgal and Another
Orissa High Court · (2010) 09 OHC CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 323
High Courts27 Sept 2010Dismissed
Mani Das and Others Vs Bhagirathi Das and Others
Orissa High Court · (2011) 111 CLT 366 : (2011) 1 OLR 810 Supp
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Sept 2010Dismissed
Purna Chandra Das Vs The Board of Governors and Another
Orissa High Court · (2011) 111 CLT 332 : (2011) 1 OLR 814 Supp
Central Civil Services (Pension) Rules, 1972 — Rule 19Constitution of India, 1950 — Article 226
High Courts24 Sept 2010
Gadadhara Dash (Dead) and after him, Krutibas Dash and Another Vs Executive Officer, Debottar, Dhenkanal and Others
Orissa High Court · (2011) 111 CLT 338 : (2011) 1 OLR 806 Supp
Orissa Land Reforms Act, 1960 — Section 15, 15(3), 15(7)
High Courts24 Sept 2010
Manorama Mohanta Vs Orissa State Financial Corporation and Others
Orissa High Court · (2011) 1 OLR 709 : (2011) 4 RCR(Civil) 756
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 43 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 8Limitation Act, 1963 — Section 5
High Courts23 Sept 2010Allowed
Mathura Mohan Nayak Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 342 : (2011) 128 FLR 1020 : (2011) 1 OLR 803 Supp
High Courts23 Sept 2010Allowed
Makardhaja Khamari and Another Vs Suka Padhan and Others
Orissa High Court · (2011) 1 OLR 797 Supp
High Courts23 Sept 2010
Bidyadhar Khatua Vs Executive Engineer (Elect.) and Another
Orissa High Court · (2010) 2 ILR (Ori) 1141
Orissa Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 1998 — Regulation 60
High Courts22 Sept 2010Allowed
Binodinee Kissan Seva Kendra Vs Indian Oil Corporation Ltd. and Others
Orissa High Court · (2011) 1 ILR (Ori) 1
Constitution of India, 1950 — Article 14, 19(1), 21, 226