Padma Charana Behera Vs State of Orissa and Others
Orissa High Court · (2009) CLT 481 (Suppl Crl) : (2009) CriLJ 2585 : (2009) 2 OLR 89 Supp : (2010) 6 RCR(Criminal) 310
COURT ARCHIVE
894 judgments · page 41 of 45
Orissa High Court · (2009) CLT 481 (Suppl Crl) : (2009) CriLJ 2585 : (2009) 2 OLR 89 Supp : (2010) 6 RCR(Criminal) 310
Orissa High Court · (2009) 02 OHC CK 0009
Orissa High Court · (2009) 1 OLR 184 Supp
Orissa High Court · (2009) CLT 75 Supp
Orissa High Court · (2009) 107 CLT 747 : (2009) 1 OLR 548
Orissa High Court · (2009) 107 CLT 239 : (2009) 2 OLR 673 Supp
Orissa High Court · (2009) 107 CLT 496 : (2009) 1 OLR 174 Supp
Orissa High Court · (2009) 107 CLT 518 : (2009) CriLJ 1984 : (2009) 1 OLR 178 Supp
Orissa High Court · (2009) CLT 911 (Suppl Crl) : (2009) 1 OLR 838 : (2009) OLR 911 (Suppl Crl)
Orissa High Court · (2009) CLT 17 Supp
Orissa High Court · (2009) CLT 520 (Suppl Crl) : (2009) 1 OLR 166 Supp : (2009) OLR 520 (Suppl Crl)
Orissa High Court · (2009) CLT 502 (Suppl Crl) : (2009) 1 OLR 154 Supp : (2009) OLR 502 (Suppl Crl)
Orissa High Court · (2009) CLT 489 (Suppl Crl) : (2009) 1 ILR (Ori) 451 : (2009) 1 OLR 156 Supp
Orissa High Court · (2009) CLT 580 (Suppl Crl) : (2009) 1 ILR (Ori) 325 : (2009) 1 OLR 168 Supp
Orissa High Court · (2009) CLT 497 (Suppl Crl) : (2009) CriLJ 2592 : (2009) 1 OLR 161 Supp
Orissa High Court · (2009) 107 CLT 461 : (2009) 1 OLR 700 Supp
Orissa High Court · (2009) 107 CLT 750 : (2009) 1 OLR 551
Orissa High Court · (2009) 107 CLT 501 : (2009) 1 OLR 567
Orissa High Court · (2009) 107 CLT 500 : (2009) 1 OLR 766 Supp
Orissa High Court · (2009) 107 CLT 306 : (2009) 1 OLR 649