High Courts30 Jan 2009Dismissed
Ananta Charan Sethi Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 649 : (2009) 2 OLR 673 Supp
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 42 of 45
High Courts30 Jan 2009Dismissed
Chintamani Industries Vs The Commissioner of Sales Tax and Others
Orissa High Court · (2009) 107 CLT 232 : (2009) 1 OLR 713 Supp : (2009) 25 VST 220
Central Sales Tax Act, 1956 — Section 2, 4, 7General Clauses Act, 1897 — Section 22
High Courts30 Jan 2009Allowed
Snehalata Pradhan Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 768
Evidence Act, 1872 — Section 108
High Courts30 Jan 2009Dismissed
Shri Pranab Ranjan Bhuyan Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 478 : (2009) 1 OLR 708 Supp
Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 11, 9(8)
High Courts30 Jan 2009Dismissed
Mrs. Abanti Mallik, Director Institute of Applied Electronics and Training Vs Prakash Pal and Others
Orissa High Court · AIR 2009 Ori 137 : (2009) 107 CLT 697 : (2009) 1 OLR 706 Supp : (2011) 7 RCR(Civil) 1540
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 2009Dismissed
State of Orissa Vs Bhajaman Konhar
Orissa High Court · (2009) CLT 495 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2009Dismissed
Mohammed Nasir Vs Jadab Kumar Sahu and six Ors. and Jahanara Begum and seven Ors.
Orissa High Court · (2009) 107 CLT 730 : (2009) 1 OLR 647
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Jan 2009
Sri Awadhram Dubey and Others Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 312 : (2009) 1 OLR 697 Supp
High Courts29 Jan 2009Allowed
Rama Chandra Das ' Babu Bhoi Vs State of Orissa and Others
Orissa High Court · (2009) 1079 CLT 731 : (2009) 107 CLT 731 : (2009) 1 OLR 659
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3
High Courts28 Jan 2009
Bijay Krushna Dwivedy and Another Vs Laxmi Dei and Another
Orissa High Court · (2009) 107 CLT 315 : (2009) 1 OLR 691 Supp
Hindu Succession Act, 1956 — Section 22, 23Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts28 Jan 2009
Jagadish Panigrahi and Another Vs The Chief Executive Officer, Southern Electricity Supply Co. Ltd. and Others
Orissa High Court · (2009) 107 CLT 323 : (2009) 1 OLR 687 Supp
Constitution of India, 1950 — Article 21, 226
High Courts28 Jan 2009Dismissed
State of Orissa Vs Hareram Hans and Others
Orissa High Court · (2009) CLT 493 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 148, 149, 302, 324
High Courts27 Jan 2009Dismissed
Jiban Ranjan Ray Vs District Judge and Another
Orissa High Court · (2009) 107 CLT 482 : (2009) 2 OLR 667 Supp
Constitution of India, 1950 — Article 12, 14, 16
High Courts27 Jan 2009Dismissed
Bijaya Kumar Swain ' Bhanj Vs Union of India (UOI) and Others
Orissa High Court · (2009) 107 CLT 690 : (2009) 1 OLR 146 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 3, 5A
High Courts27 Jan 2009Dismissed
State of Orissa Vs Pratap Chandra Sahoo and Others
Orissa High Court · (2009) CLT 505 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120(B), 302, 458
High Courts22 Jan 2009Dismissed
Ram Chandra Sahoo Vs State of Orissa
Orissa High Court · (2009) CLT 321 (Suppl Crl) : (2009) 1 OLR 142 Supp : (2009) OLR 321 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 109, 406, 409, 418, 428Criminal Procedure Code, 1973 (CrPC) — Section 227Essential Commodities Act, 1955 — Section 3, 7
High Courts22 Jan 2009Dismissed
Bebirani Baral Vs Sankhalata Sahoo and Others
Orissa High Court · (2009) 107 CLT 669 : (2009) 1 OLR 667 Supp
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 45
High Courts22 Jan 2009Dismissed
Radhashyam Panigrahi Vs Registrar (Admn.), Orissa High Court and Another
Orissa High Court · (2009) 107 CLT 673 : (2009) 1 OLR 682 Supp
Constitution of India, 1950 — Article 162
High Courts22 Jan 2009
Lokanath Mohanty Vs High Court of Orissa and Another
Orissa High Court · (2009) 107 CLT 665 : (2009) 1 OLR 959
High Courts22 Jan 2009Dismissed
Sri Subash Chandra Das Vs Registrar (Amn.), Orissa High Court and Others
Orissa High Court · (2009) 107 CLT 601 : (2009) 1 OLR 671 Supp