High Courts11 Feb 2009Dismissed
Jnyananda Panda Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 493 : (2009) 2 OLR 715 Supp
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 40 of 45
High Courts11 Feb 2009
Sri Barendra Das and Others Vs Joint Commissioner, Consolidation and Others
Orissa High Court · (2009) 107 CLT 577 : (2009) 1 OLR 806 Supp
High Courts11 Feb 2009Dismissed
Premlal Panda and Another Vs Union of India (UOI) and Others
Orissa High Court · (2009) 107 CLT 415 : (2009) 1 OLR 809 Supp
High Courts11 Feb 2009
Orissa Small Industries Corpo. Ltd., Industrial Estate Vs State of Orissa
Orissa High Court · (2009) 107 CLT 565 : (2009) 1 OLR 790 Supp : (2009) 23 VST 55
Constitution of India, 1950 — Article 285
High Courts11 Feb 2009Allowed
Smt. Padmabati Dash Vs State of Orissa
Orissa High Court · (2009) CLT 762 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Feb 2009Dismissed
Dr. Elizabeth Jean Marsh Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2009) 107 CLT 455 : (2009) 3 LLJ 472 : (2009) 2 OLR 708 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Feb 2009Allowed
Jyotiprakash Rout and Others Vs State of Orissa and Others
Orissa High Court · (2009) 1 ILR (Ori) 591
High Courts05 Feb 2009Dismissed
Dayanidhi Lenka Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 880 : (2009) 2 OLR 708 Supp
Constitution of India, 1950 — Article 243T
High Courts05 Feb 2009
Ram Lal Oil Mill Vs State of Orissa
Orissa High Court · (2009) 107 CLT 716 : (2009) 1 OLR 749 Supp : (2009) 25 VST 304
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286
High Courts05 Feb 2009Dismissed
Sri Subash Chandra Das Vs Registrar (Amn.), Orissa High Court and Others
Orissa High Court · (2009) 107 CLT 420 : (2009) 1 OLR 636
High Courts05 Feb 2009Allowed
Jaya Krishna Sabat Vs District Judge and Others
Orissa High Court · (2009) 107 CLT 529 : (2009) 1 OLR 753 Supp
High Courts05 Feb 2009Dismissed
Killamsetty Vasudeva Rao and Sons and Others Vs Ippilli Sanyasayya Sons and Others
Orissa High Court · (2009) 107 CLT 656 : (2009) 2 OLR 707 Supp
High Courts04 Feb 2009Allowed
Hemlal Goud Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 437 : (2009) 1 OLR 767 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts04 Feb 2009Dismissed
New India Assurance Company Ltd. Vs Muralidhar Swain and Others
Orissa High Court · (2010) ACJ 1732 : (2009) 107 CLT 245 : (2009) 1 OLR 742 Supp
Motor Vehicles Act, 1988 — Section 171, 173
High Courts04 Feb 2009Dismissed
Akshaya Kumar Bala and Others Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 227 : (2009) 1 OLR 735 Supp
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts03 Feb 2009Dismissed
Aditya Kumar Mohanty Vs Indian Red Cross Society and Another
Orissa High Court · (2009) 02 OHC CK 0069
Constitution of India, 1950 — Article 12
High Courts03 Feb 2009Dismissed
Gayasuddin Khan Vs Mrs. Kahkashan Khan and Another
Orissa High Court · (2009) CLT 512 (Suppl Crl) : (2009) 1 ILR (Ori) 348 : (2009) 1 OLR 187 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)A, 3(2), 4
High Courts03 Feb 2009
Sri Biswa Bhusan Das Vs Taxing Officer-cum-Regional Transport Officer and Others
Orissa High Court · AIR 2009 Ori 142 : (2009) 107 CLT 853 : (2009) 1 OLR 728 Supp
Orissa Motor Vehicles Taxation Act, 1975 — Section 3, 8
High Courts03 Feb 2009Dismissed
All Orissa Car Taxi Owners and Drivers Mahasangha Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 662 : (2009) 2 OLR 707 Supp : (2011) 7 RCR(Civil) 1562
Orissa Motor Vehicles Taxation Act, 1975 — Section 3, 3(2)
High Courts03 Feb 2009Allowed
Smt. Sansari Samal Vs Smt. Puspalata Parida and Another
Orissa High Court · (2009) 107 CLT 764 : (2009) 1 OLR 721 Supp
Representation of the People Act, 1951 — Section 86