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Orissa High Court judgments, 2009

894 judgments · page 39 of 45

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High Courts17 Feb 2009Dismissed

Rabindra Prasad Acharya Vs Presiding Officer and Another

Orissa High Court · (2009) 107 CLT 573 : (2009) 121 FLR 552 : (2009) 1 OLR 844 Supp

Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
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High Courts17 Feb 2009Dismissed

Muralidhar Majhi and Another Vs Brajendra Kumar Sahu and Another

Orissa High Court · (2009) 107 CLT 641 : (2009) 1 OLR 851 Supp

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts17 Feb 2009Allowed

Anshuman Behera Vs Orissa State Financial Corporation and Others

Orissa High Court · AIR 2010 Ori 10 : (2009) 107 CLT 760 : (2009) 1 OLR 839 Supp

State Financial Corporations Act, 1951 — Section 29
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High Courts17 Feb 2009Dismissed

Banamali Panda Vs Member Board of Revenue and Others

Orissa High Court · (2010) 109 CLT 53 : (2009) 1 OLR 849 Supp

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High Courts17 Feb 2009Dismissed

Anadi Mahananda Vs State of Orissa

Orissa High Court · (2009) 1 ILR (Ori) 574

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts16 Feb 2009

Pravat Kumar Das Vs Secretary, Bargarh Co-operative Sugar Mills Limited and Others

Orissa High Court · (2009) 1 OLR 834 Supp

Industrial Disputes Act, 1947 — Section 25
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High Courts13 Feb 2009Dismissed

State of Orissa Vs Padmanav Pradhan and Others

Orissa High Court · (2009) 107 CLT 873 : (2009) 1 OLR 819 Supp

Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition Act, 1894 — Section 52Limitation Act, 1963 — Section 27
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High Courts13 Feb 2009

Sasmita Sethi Vs The State of Orissa and Others

Orissa High Court · (2009) 1079 CLT 726 : (2009) 107 CLT 726 : (2009) 1 OLR 628

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High Courts13 Feb 2009Dismissed

Rabindranath Educational Trust Rayagada Vs Union of India (UOI) and Others

Orissa High Court · (2009) 107 CLT 402 : (2009) 1 OLR 827 Supp : (2010) 191 TAXMAN 379

Income Tax Act, 1961 — Section 10, 11, 143, 2
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High Courts13 Feb 2009Dismissed

Kishori Minz Vs High Court of Orissa and Others

Orissa High Court · (2009) 107 CLT 469 : (2009) 2 OLR 718 Supp

Constitution of India, 1950 — Article 14, 142, 16, 226
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High Courts13 Feb 2009Allowed

Miss. Lopamudra Misra Vs Assistant Commissioner of Income Tax and Others

Orissa High Court · (2009) 1079 CLT 709 : (2009) 107 CLT 709 : (2011) 337 ITR 86 : (2009) 1 OLR 844

Income Tax Act, 1961 — Section 115BB, 143, 154, 246
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High Courts13 Feb 2009Dismissed

Nays @ Nabina Rana Vs State of Orissa

Orissa High Court · (2009) CLT 753 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302
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High Courts12 Feb 2009

Ram Naresh Prasad Vs State of Jharkhand and Others

Orissa High Court · (2010) 109 CLT 433

Penal Code, 1860 (IPC) — Section 413, 414
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High Courts12 Feb 2009Allowed

Sarat Chandra Nanda Vs Puspalata Nanda

Orissa High Court · (2009) 108 CLT 149 : (2008) 108 CLT 149 : (2009) 2 OLR 86

Limitation Act, 1963 — Section 5
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High Courts12 Feb 2009

Duryodhan Mohapatra Vs Kshirabdhi Tanaya Nayak and Others

Orissa High Court · (2009) 107 CLT 490 : (2009) 1 OLR 815 Supp

Constitution of India, 1950 — Article 16
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High Courts12 Feb 2009

Kalinga Brooms Vs Commissioner of Commercial Taxes

Orissa High Court · (2009) 1 ILR (Ori) 512

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High Courts11 Feb 2009

State of Punjab Vs Pritam Chand and Others

Orissa High Court · (2009) 2 OLR 151

Penal Code, 1860 (IPC) — Section 405, 406, 415, 482
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High Courts11 Feb 2009Allowed

Simplex Concrete Piles (India) Ltd. Vs Sales Tax Officer and Another

Orissa High Court · (2009) 107 CLT 651 : (2009) 1 OLR 800 Supp : (2009) 23 VST 458

Orissa Sales Tax Act, 1947 — Section 14C, 14D
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High Courts11 Feb 2009

Union of India (UOI) and Others Vs Faguni Charan Barik

Orissa High Court · (2009) 107 CLT 487 : (2009) 1 OLR 787 Supp

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High Courts11 Feb 2009Allowed

Mangalam Timber Products Ltd. Vs Sri Sailesh Kumar Gantayat

Orissa High Court · (2009) 107 CLT 408 : (2009) 121 FLR 1039 : (2009) 4 LLJ 191 : (2009) 1 OLR 831

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 11A
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