High Courts04 Mar 2009
Kanhu Charan Sethy and Others Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 885
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 37 of 45
High Courts04 Mar 2009
The New India Assurance Co. Ltd. Vs Antaryami Purohit and Others
Orissa High Court · (2010) ACJ 2102 : (2009) 107 CLT 704 : (2009) 1 OLR 908 Supp
Civil Procedure Code, 1908 (CPC) — Section 2Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts04 Mar 2009Dismissed
Sree Osiya Trading Corporation Vs Cuttack Development Authority and Others
Orissa High Court · (2009) 107 CLT 823 : (2009) 1 OLR 908
Constitution of India, 1950 — Article 14
High Courts04 Mar 2009
Laxman Nath and Others Vs Bhagaban Nath and Another
Orissa High Court · (2009) 1 OLR 890
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Mar 2009Allowed
Narayan Patnaik Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 782 : (2009) 1 OLR 971
Constitution of India, 1950 — Article 311
High Courts04 Mar 2009Dismissed
I. China Rao Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 718
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2009Dismissed
Rama Ranjan Mohanty Vs Bijaya Kumar Padhihari and Another
Orissa High Court · (2009) CLT 19 Supp
Orissa Grama Panchayat Election Rules, 1965 — Rule 47, 48, 49, 50, 51
High Courts03 Mar 2009Allowed
Union of India (UOI) and Others Vs Smt. S. Ramakumari and Another
Orissa High Court · (2009) 03 OHC CK 0105
High Courts03 Mar 2009Dismissed
Shree Nilakantha Filling Station and Another Vs Bharat Petroleum Corporation Ltd. and Others
Orissa High Court · (2009) 03 OHC CK 0100
Constitution of India, 1950 — Article 226Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)
High Courts03 Mar 2009Dismissed
Deepak Trading Company Vs State of Orissa and Others
Orissa High Court · (2009) CLT 103 Supp : (2009) 1 OLR 884 Supp : (2009) OLR 103 Supp : (2009) 23 VST 476
Orissa Value Added Tax Act, 2004 — Section 31(d), 32Orissa Value Added Tax Rules, 2005 — Rule 30(1)(c)
High Courts03 Mar 2009Dismissed
Sri Jagabandhu Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 465 : (2009) 2 OLR 769 Supp
High Courts03 Mar 2009
Baidhara Panda and Others Vs State Government of Orissa and Others
Orissa High Court · (2009) 107 CLT 632 : (2009) 2 OLR 766 Supp
High Courts03 Mar 2009Allowed
Madhi Nanda Vs State of Orissa
Orissa High Court · (2009) CLT 664 (Suppl Crl) : (2009) 1 OLR 906 : (2009) OLR 664 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Mar 2009Allowed
Nila Dei Vs Union of India (UOI) and Others
Orissa High Court · (2010) 109 CLT 126 : (2009) 1 OLR 891 Supp
Land Acquisition Act, 1894 — Section 4(c)
High Courts03 Mar 2009Dismissed
Adarsh Palace Pvt. Ltd. and Another Vs Somanath Dwibedi and Others
Orissa High Court · (2009) 108 CLT 74 : (2009) 1 OLR 902 Supp
Civil Procedure Code, 1908 (CPC) — Section 141, 151, 24, 94Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts03 Mar 2009Allowed
Nibas Prusty and Others Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 790 : (2009) 1 OLR 895 Supp : (2009) 2 SLR 88
High Courts02 Mar 2009Dismissed
Naba Krushna Jena Vs Member, Board of Revenue
Orissa High Court · (2009) CLT 79 Supp
Limitation Act, 1963 — Section 5Orissa Survey and Settlement Act, 1958 — Section 15
High Courts02 Mar 2009Dismissed
Santosh Kumar Sahu Vs District Judge and Another
Orissa High Court · (2009) 107 CLT 865 : (2009) 1 ILR (Ori) 624 : (2009) 2 OLR 757 Supp
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts02 Mar 2009Allowed
Purna Chandra Behera Vs Union of India (UOI) and Others
Orissa High Court · (2009) 107 CLT 770 : (2009) 1 OLR 877 Supp
High Courts02 Mar 2009
Smt. Jambu Sethi and Others Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 635 : (2009) 1 OLR 880 Supp
Land Acquisition Act, 1894 — Section 4