Madhusudan Behera Vs District Judge
Orissa High Court · (2009) CLT 90 Supp
COURT ARCHIVE
894 judgments · page 36 of 45
Orissa High Court · (2009) CLT 90 Supp
Orissa High Court · (2009) 108 CLT 121 : (2008) 108 CLT 121 : (2009) 1 OLR 946
Orissa High Court · (2009) 03 OHC CK 0106
Orissa High Court · (2010) 109 CLT 355 : (2009) 1 OLR 928 Supp
Orissa High Court · (2009) 108 CLT 146 : (2009) 1 OLR 924 Supp
Orissa High Court · (2009) 108 CLT 52 : (2009) 1 OLR 983
Orissa High Court · (2009) 107 CLT 754 : (2009) 2 OLR 772 Supp
Orissa High Court · (2009) 107 CLT 887 : (2009) 1 OLR 799
Orissa High Court · (2009) 108 CLT 78 : (2009) 2 OLR 770 Supp
Orissa High Court · (2009) 1 OLR 804
Orissa High Court · (2009) CLT 98 Supp : (2009) 1 ILR (Ori) 489(1) : (2009) OLR 98 Supp
Orissa High Court · (2009) CLT 819 (Suppl Crl) : (2009) 1 ILR (Ori) 540(1) : (2009) 1 OLR 226 Supp : (2009) OLR 819 (Suppl Crl)
Orissa High Court · (2009) 03 OHC CK 0018
Orissa High Court · (2009) CLT 653 (Suppl Crl)
Orissa High Court · (2009) CLT 939 (Suppl Crl) : (2009) 1 OLR 221 Supp : (2009) OLR 939 (Suppl Crl)
Orissa High Court · (2009) 03 OHC CK 0002
Orissa High Court · (2009) 03 OHC CK 0104
Orissa High Court · (2009) CLT 23 Supp
Orissa High Court · (2009) 108 CLT 840 : (2009) 2 OLR 709
Orissa High Court · (2010) 109 CLT 671