High Courts04 Jul 2007
Gopinath Naik and Others Vs State of Orissa
Orissa High Court · (2007) 104 CLT 730 : (2007) 2 OLR 127 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 20 of 40
High Courts04 Jul 2007
Bhaskar Swain Vs State of Orissa
Orissa High Court · (2008) 105 CLT 190 : (2007) CriLJ 4365 : (2007) 2 OLR 130 Supp
Penal Code, 1860 (IPC) — Section 307, 366, 376, 506
High Courts03 Jul 2007Dismissed
Sabitri Rana Vs Lata Rana and Others
Orissa High Court · (2007) 2 OLR 431 Supp
High Courts02 Jul 2007
Raj Kumar Jaiswal and Others Vs Republic of India
Orissa High Court · (2007) 07 OHC CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 120(B), 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts02 Jul 2007
Radhakrushna Behera and Others Vs State of Orissa
Orissa High Court · (2007) CLT 1018 (Suppl Crl)
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Penal Code, 1860 (IPC) — Section 188, 34, 380, 427, 454
High Courts30 Jun 2007Allowed
Charia Patra and Bhakta Patra Vs State of Orissa
Orissa High Court · (2008) CLT 911 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(B), 34, 498(A)
High Courts29 Jun 2007Allowed
Pravat Ranjan Mohanty and Another Vs State of Orissa and Others
Orissa High Court · (2007) CLT 155 Supp : (2007) 2 OLR 352
High Courts29 Jun 2007
Iswar Juanga Vs State of Orissa
Orissa High Court · (2007) CLT 760 Supp : (2008) CriLJ 2752 : (2007) 38 OCR 749 : (2007) OLR 760 Supp
Penal Code, 1860 (IPC) — Section 302, 304 Part I
High Courts29 Jun 2007Allowed
Niranjan Nayak Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 517 : (2007) 2 OLR 197
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 109, 366
High Courts29 Jun 2007
Branch Manager, United India Insurance Co. Ltd. Vs Pradeep Harizan and Another Pradeep Harijan Vs Radha Krishna Bisoyi and Another
Orissa High Court · (2007) 2 OLR 426 Supp
Motor Vehicles Act, 1988 — Section 147, 149, 149(4)
High Courts29 Jun 2007
Pragyan Rout Vs Hema Prava Ray and Others
Orissa High Court · (2007) 2 OLR 1069 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47Orissa Estates Abolition Act, 1951 — Section 39
High Courts29 Jun 2007
Branch Manager, United India Insurance Company Ltd. Jeypore, Koraput Vs Pradeep Harizan and Another Pradeep Harijan Vs Radha Krishna Bisoyi and Another
Orissa High Court · (2007) CLT 93 Supp
Motor Vehicles Act, 1988 — Section 147, 149, 149(4)
High Courts29 Jun 2007Dismissed
National Insurance Company Ltd. Vs Pramila Panda and Others
Orissa High Court · (2007) CLT 192 Supp
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Jun 2007Dismissed
S. Chandra Sekhar Subudhhi Vs Berhampur Municipality and Another
Orissa High Court · (2007) 2 OLR 429 Supp
Constitution of India, 1950 — Article 226
High Courts28 Jun 2007Dismissed
Management of Andhra Bank Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (2007) 2 OLR 417 Supp
Industrial Disputes Act, 1947 — Section 10(1), 10(2A), 2, 25G, 25H
High Courts27 Jun 2007Allowed
Sri Brajabandhu Mohapatra Vs Sri Sasanka Sekhar Senapati
Orissa High Court · (2008) 1 BC 258 : (2008) 105 CLT 193 : (2007) 2 OLR 287
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jun 2007Allowed
Kalia alias Alok Kumar Das Vs District Magistrate, Dhenkanal and Others
Orissa High Court · (2007) 2 OLR 1076 Supp
Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3
High Courts26 Jun 2007
Ramu Minz Vs State of Orissa
Orissa High Court · (2007) CLT 1222 (Suppl Crl) : (2007) CriLJ 4449 : (2007) OLR 1222 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts26 Jun 2007Dismissed
State of Orissa Vs Maguni Charan Pani
Orissa High Court · (2007) 2 OLR 414 Supp
Arbitration Act, 1940 — Section 14, 20, 39, 41A
High Courts26 Jun 2007Dismissed
Shree Annapurna Bhandar Vs Animal Feeds Dairies and Chemicals Ltd.
Orissa High Court · (2007) 2 OLR 411 Supp
Companies Act, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138