High Courts17 Jul 2007Dismissed
State of Orissa Vs Ratnakar Pradhan and Others
Orissa High Court · (2007) CLT 1210 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 149, 302, 323
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 18 of 40
High Courts16 Jul 2007
Mrutunjaya Nyak Vs State of Orissa
Orissa High Court · (2007) 07 OHC CK 0088
Constitution of India, 1950 — Article 15, 15(1), 16, 16(1), 16(4)
High Courts14 Jul 2007Allowed
State of Orissa Vs Laba Lohara
Orissa High Court · (2007) CLT 233 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 363, 376
High Courts13 Jul 2007Allowed
Basantilata Dash Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 128 Supp : (2007) 2 OLR 297
Administrative Tribunals Act, 1985 — Section 19, 21, 22, 28, 3Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts13 Jul 2007
Patitapaban Prusty and Others Vs Madhab Charan Khuntia and Another
Orissa High Court · (2007) CLT 136 Supp : (2007) 2 OLR 323
ORISSA CONSOLIDATION OF HOLDINGS AND PREVENTION OF FRAGMENTATION OF LAND Act, 1972 — Section 4(4), 51
High Courts13 Jul 2007Dismissed
Bijay Kumar Nayak Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 414 Supp : (2007) CLT 134 Supp : (2007) 2 OLR 509 Supp : (2007) OLR 414 Supp : (2007) OLR 134 Supp
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
High Courts12 Jul 2007Dismissed
S.S. and Company Vs Orissa Mining Corporation Ltd.
Orissa High Court · AIR 2007 Ori 185 : (2007) 2 OLR 500 Supp
Constitution of India, 1950 — Article 14, 19Mines and Minerals (Development and Regulation) Act, 1957 — Section 3
High Courts12 Jul 2007
Smt. Rashmirekha Behera Vs Presiding Officer, 3rd M.A.C.T.-cum-Additional District Judge and Others
Orissa High Court · (2007) CLT 106 Supp : (2007) 2 OLR 318 : (2007) OLR 106 Supp
High Courts12 Jul 2007
Pancha Tirtha Sebayat Sabuta Nijoga and Others Vs Sri Sri Gajapati Maharaja Dibyasingha Deb and Others
Orissa High Court · (2007) 104 CLT 596 : (2007) 2 OLR 507
Sri Jagannath Temple (Administration) Act, 1952 — Section 21(3)
High Courts12 Jul 2007Dismissed
Krushan Ch. Panda Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 287 : (2007) 2 OLR 507 Supp
High Courts12 Jul 2007
Smt. Satyabhama Jena Vs Dy. General Manager, Indian Oil Corporation Ltd. and Others
Orissa High Court · (2007) 104 CLT 362 : (2007) 2 OLR 310
High Courts12 Jul 2007Allowed
Smt. Gelli Dei Vs Orissa Lift Irrigation Corporation Ltd. and Others
Orissa High Court · (2007) 104 CLT 839 : (2007) 115 FLR 473 : (2007) 2 OLR 320
High Courts12 Jul 2007Dismissed
Rajpath Motors Vs Assistant Provident Fund Commissioner and Another
Orissa High Court · (2007) CLT 407 Supp : (2008) 1 LLJ 361 : (2007) 2 OLR 492 Supp
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 2007Dismissed
Faridabad Gurgaon Minerals Vs Orissa Mining Corporation Ltd.
Orissa High Court · AIR 2007 Ori 179 : (2007) 2 OLR 482 Supp
Constitution of India, 1950 — Article 14, 19, 21, 359
High Courts12 Jul 2007
Danda Naik and Others Vs State of Orissa
Orissa High Court · (2007) CLT 1265 (Suppl Crl) : (2007) 2 OLR 742
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts12 Jul 2007Dismissed
Krushna Dhansena @ Krishna Dhansena Vs Managing Director, Mahanadi Coalfields Ltd. and Others
Orissa High Court · (2007) 2 OLR 480 Supp
Constitution of India, 1950 — Article 226
High Courts12 Jul 2007Dismissed
Ghansyam Behera Vs State of Orissa
Orissa High Court · (2007) CLT 1001 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Jul 2007
Oriental Insurance Company Ltd. Vs Niharika Mohapatra and Another
Orissa High Court · (2007) 2 OLR 461 Supp
Motor Vehicles Act, 1988 — Section 147, 170
High Courts11 Jul 2007Dismissed
Sofa 'N' Furniture Vs Regional Director, E.S.I. Corporation and Another
Orissa High Court · (2008) 105 CLT 204 : (2008) 116 FLR 1010 : (2007) 3 LLJ 1081 : (2007) 2 OLR 465 Supp
Employees State Insurance Act, 1948 — Section 45A, 75, 82
High Courts11 Jul 2007
Sri Shyam Sundar Dash Vs Superintending Engineer and Others
Orissa High Court · (2007) 104 CLT 831 : (2007) 2 OLR 481
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10