High Courts11 Jul 2007
Abhimanyu Mohapatra Vs State of Orissa
Orissa High Court · (2008) CLT 54 (Suppl Crl) : (2008) OLR 54 (Suppl Crl) : (2007) 2 OLR 514
Penal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 19 of 40
High Courts11 Jul 2007Dismissed
Bikrama Keshari Jena and Others Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 627 : (2007) 2 OLR 472 Supp
Constitution of India, 1950 — Article 15, 16, 226, 227, 330
High Courts11 Jul 2007Allowed
Pradip Kumar Lenka Vs Orissa Power Generation Corporation Ltd.
Orissa High Court · (2007) 2 OLR 475 Supp
Constitution of India, 1950 — Article 14
High Courts11 Jul 2007Allowed
The New India Assurance Co. Ltd. Vs Smita Mishra and Others
Orissa High Court · (2007) 2 OLR 469 Supp
Motor Vehicles Act, 1988 — Section 170, 173(1)
High Courts11 Jul 2007
Pradeep Kumar Mohapatra Vs Directorate General-CRPF four Ors.
Orissa High Court · (2007) 104 CLT 837 : (2007) 2 OLR 382
High Courts10 Jul 2007
Subash Chandra Samal Vs State of Orissa and Others
Orissa High Court · (2007) CLT 737 Supp : (2007) 2 OLR 257 : (2007) OLR 737 Supp
High Courts10 Jul 2007Allowed
Sri Kartik Chandra Pradhan Vs Director General, Central Industrial Security Force, Ministry of Home Affairs and Others
Orissa High Court · (2008) 2 OLR 608
High Courts10 Jul 2007
Pramod Kumar Nayak Vs Pratap Kumar Mallick and Another
Orissa High Court · (2007) 07 OHC CK 0011
Contempt of Courts Act, 1971 — Section 12
High Courts06 Jul 2007Allowed
Phanibhusan Rath Vs Sadasiva Dash ' Sadan ' Sada Dash and Others
Orissa High Court · (2007) 104 CLT 513 : (2007) 2 OLR 452 Supp
Evidence Act, 1872 — Section 154Hindu Succession Act, 1956 — Section 22
High Courts06 Jul 2007Dismissed
Chelli Chinnodu and Another Vs Smt. Chelli Kanthamma and Others
Orissa High Court · (2007) 104 CLT 521 : (2007) 2 OLR 455 Supp
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jul 2007Dismissed
State of Orissa Vs Manohar Mishra
Orissa High Court · (2007) CLT 1212 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 109, 120(B), 420, 468, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts05 Jul 2007
Oriental Insurance Company Ltd. Vs Rushi Pradhan and Others
Orissa High Court · (2007) CLT 124 Supp
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jul 2007Allowed
Mahendra Kumar Mohanty Vs Collector and Another
Orissa High Court · AIR 2007 Ori 170 : (2007) 104 CLT 353 : (2008) 1 CTLJ 442 : (2007) 2 OLR 189
Constitution of India, 1950 — Article 19
High Courts05 Jul 2007Dismissed
Land Acquisition Collector, Upper Indravati Project Vs Dwarika Prasad Jain
Orissa High Court · (2007) 2 OLR 449 Supp
Land Acquisition Act, 1894 — Section 18
High Courts05 Jul 2007Dismissed
Biswanath Gochhayat Vs Mayadhar Parhi and Others
Orissa High Court · (2007) CLT 12 Supp
Civil Procedure Code, 1908 (CPC) — Section 144Orissa Land Reforms Act, 1960 — Section 67
High Courts05 Jul 2007Dismissed
Abdul Samad Vs Md. Qamruddin and Another
Orissa High Court · (2007) 104 CLT 734 : (2007) 104 CLT 582 : (2007) CriLJ 4383 : (2007) 2 OLR 1120 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 441, 448
High Courts05 Jul 2007Dismissed
Land Acquisition Officer Vs Tankadhar Padhan and Others
Orissa High Court · (2007) 2 OLR 437 Supp
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4(1)
High Courts04 Jul 2007Allowed
B. Lalita Pradhanuni Vs Jasoda Padhunuani and Others
Orissa High Court · (2007) 104 CLT 843 : (2007) 2 OLR 343
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2
High Courts04 Jul 2007Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Subas Chandra Swain and Another
Orissa High Court · (2008) ACJ 2210 : (2007) 104 CLT 343 : (2007) 115 FLR 266 : (2007) 2 OLR 305
Employees Compensation Act, 1923 — Section 3, 30Employees State Insurance Act, 1948 — Section 2
High Courts04 Jul 2007
Prahallad Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) CLT 1050 (Suppl Crl) : (2007) 2 OLR 262 : (2007) OLR 1050 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 457