High Courts26 Jun 2007Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Smt. Manorama Sahu and Others
Orissa High Court · (2007) 2 OLR 403 Supp
Motor Vehicles Act, 1939 — Section 95, 95(2), 96
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 21 of 40
High Courts26 Jun 2007Allowed
Kalia alias Alok Kumar Das Vs District Magistrate and Others
Orissa High Court · (2007) 2 OLR 1076 Supp
Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3(2)
High Courts26 Jun 2007Dismissed
Mahanadi Coalfields Ltd. Vs Shyamlal Agrawal and Another
Orissa High Court · (2007) 2 OLR 406 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2), 37
High Courts25 Jun 2007Dismissed
Sri Sachindra Kumar Malla Vs Director General, Central Industrial Security Force and Others
Orissa High Court · (2007) 104 CLT 830 : (2008) 116 FLR 388 : (2007) 2 OLR 479
High Courts25 Jun 2007
Oriental Insurance Co. Ltd. Vs Smt. Laxmi Pradhan and Others
Orissa High Court · (2007) 2 OLR 399 Supp
Motor Vehicles Act, 1988 — Section 149(4)
High Courts22 Jun 2007Dismissed
Ramesh Chandra Das Vs Kishore Chandra Das and Others
Orissa High Court · AIR 2007 Ori 146 : (2007) 1 OLR 1110 Supp
Constitution of India, 1950 — Article 226, 227, 277, 278, 372
High Courts22 Jun 2007
Management of Director, Microwave (Maintenance) Vs Workmen and Another
Orissa High Court · (2007) 2 OLR 383 Supp
Constitution of India, 1950 — Article 14, 16, 21, 226, 23
High Courts22 Jun 2007
Sandhyarani Subudhi and Others Vs Katin Madhusudan Senapati and Others
Orissa High Court · (2007) 2 OLR 381 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Jun 2007Dismissed
State Vs Pitabas Dakua
Orissa High Court · (2008) CLT 103 (Suppl Crl)
High Courts21 Jun 2007
Hemanta Kumar Rout Vs State of Orissa
Orissa High Court · (2007) 06 OHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366
High Courts21 Jun 2007Allowed
Srikanta Nayak Vs State of Orissa
Orissa High Court · (2007) CLT 1028 (Suppl Crl) : (2007) 2 OLR 223
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Jun 2007Dismissed
Oriental Insurance Company Ltd. Vs Natabar Biswal, Pramod Kumar Biswal and Santosh Kumar Biswal, being minors rep. by their father and natural guardian and Sachinanda Sahu
Orissa High Court · (2007) 06 OHC CK 0083
Motor Vehicles Act, 1988 — Section 149(4), 166
High Courts20 Jun 2007Dismissed
Sukadev Jena Vs Kuna Rout and Others
Orissa High Court · (2007) 104 CLT 756 : (2007) 2 OLR 374 Supp
High Courts20 Jun 2007
Chaku Khadia and Another Vs State of Orissa
Orissa High Court · (2008) CLT 171 (Suppl Crl) : (2007) CLT 259 Supp : (2007) CriLJ 4472 : (2008) OLR 171 (Suppl Crl) : (2007) 2 OLR 111 Supp : (2007) OLR 259 Supp
Penal Code, 1860 (IPC) — Section 201, 304, 325, 34, 342
High Courts20 Jun 2007
State of Orissa Vs Kusa Barik alias Daitari Barik and Others
Orissa High Court · (2007) CLT 206 Supp : (2007) CriLJ 4096 : (2007) 2 OLR 114 Supp : (2007) OLR 206 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 386, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 232, 302
High Courts20 Jun 2007Dismissed
Oriental Insurance Co. Ltd. Vs Natabar Biswal and Others
Orissa High Court · (2007) 2 OLR 293
Motor Vehicles Act, 1988 — Section 149, 166
High Courts20 Jun 2007Allowed
Purna Chandra Sahoo Vs Ghanashyam Sahoo and Others
Orissa High Court · (2007) 104 CLT 148 : (2007) 2 OLR 184 : (2007) 11 OLR 184
Civil Procedure Code, 1908 (CPC) — Section 115, 2Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 273
High Courts20 Jun 2007
Sheikh Bashir Khan Vs The State
Orissa High Court · (2007) 1 OLR 1107 Supp
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts20 Jun 2007Dismissed
Tulasi Bewa and Others Vs Lilanka Sashi Ray and Others
Orissa High Court · (2007) 104 CLT 145 : (2007) 2 OLR 200 : (2007) 11 OLR 200
Civil Procedure Code, 1908 (CPC) — Section 115, 47Constitution of India, 1950 — Article 226, 227
High Courts20 Jun 2007Dismissed
Ratha Charan Routray Vs Mohan Lal Gupta @ M.L. Gupta and Others
Orissa High Court · (2007) 104 CLT 408 : (2007) 2 OLR 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27(b)