High Courts19 Jun 2007Allowed

Madan Majhi Vs State of Orissa

Orissa High Court · (2007) CLT 918 (Suppl Crl) : (2007) 2 OLR 116

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts19 Jun 2007Allowed

Kandru Murmu Vs State of Orissa

Orissa High Court · (2007) CLT 775 Supp : (2007) 38 OCR 697 : (2008) 1 OLR 116 : (2007) OLR 775 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302