High Courts18 Jun 2007
National Insurance Co. Ltd. Vs Sakti Behera and Others
Orissa High Court · (2007) 1 OLR 1023 Supp
Workmens Compensation Act, 1923 — Section 30
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 24 of 40
High Courts18 Jun 2007Dismissed
Maheswar Singh Vs Radhamadhab Jew Thakur
Orissa High Court · AIR 2007 Ori 190 : (2007) 2 OLR 329 Supp
Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts18 Jun 2007Allowed
Suprava ' Jhuna Behera Vs State of Orissa
Orissa High Court · (2007) 06 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 506
High Courts18 Jun 2007
Smt. Surjya Barika and Another Vs Bhaskar Sahu and Another
Orissa High Court · (2007) 1 OLR 1044 Supp
Workmens Compensation Act, 1923 — Section 30
High Courts18 Jun 2007
Sadananda Panda Vs The Presiding Officer, Labour Court and Another
Orissa High Court · (2007) 1 OLR 1040 Supp
Orissa General Financial Rules, 1959 — Rule 65, 66
High Courts18 May 2007Allowed
Orissa Management Colleges Association Vs State of Orissa
Orissa High Court · AIR 2007 Ori 120 : (2007) 104 CLT 310
All India Council for Technical Education Act, 1987 — Section 10, 11, 23(1), 33, 33(1)Constitution of India, 1950 — Article 141, 15, 15(5), 19(1), 19(6)Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 20, 7
High Courts18 May 2007Dismissed
Sri Baldevjew Endowment Bije Vs Commissioner of Consolidation and Others
Orissa High Court · (2007) 104 CLT 414 : (2007) 1 OLR 991 Supp
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1)
High Courts18 May 2007
Land Acquisition Zone Officer Vs Gokula Behera
Orissa High Court · (2007) 1 OLR 1000 Supp
Land Acquisition Act, 1894 — Section 18
High Courts18 May 2007Dismissed
Land Acquisition Zone Officer Vs Ramesh Behera
Orissa High Court · (2007) 1 OLR 1002 Supp
Land Acquisition Act, 1894 — Section 18
High Courts18 May 2007Dismissed
Suvendu Pradhan Vs State of Orissa and Others
Orissa High Court · (2007) 2 OLR 325 Supp
High Courts18 May 2007Dismissed
National Insurance Company Ltd. Vs Gatikrushna Sahu and Others
Orissa High Court · (2008) ACJ 2122 : (2007) 104 CLT 349 : (2007) 115 FLR 263 : (2007) 1 OLR 987 Supp
Motor Vehicles Act, 1988 — Section 149
High Courts18 May 2007Dismissed
Saudamini Mishra Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 228 : (2007) 1 OLR 1007 Supp
Constitution of India, 1950 — Article 226, 227
High Courts18 May 2007
Barar Industries Ltd. Vs Nagpur Engineering Co. Ltd.
Orissa High Court · (2008) 1 BC 227 : (2007) 104 CLT 204 : (2007) 1 OLR 970 Supp
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 25
High Courts18 May 2007Dismissed
The Oriental Insurance Co. Ltd. Vs Rabindra Mandal and Others
Orissa High Court · (2009) ACJ 962 : (2007) 104 CLT 174 : (2007) 1 OLR 927 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 105
High Courts18 May 2007
Shibadutta Sharma Vs State of Orissa
Orissa High Court · (2007) CLT 676 (Suppl Crl) : (2007) CriLJ 4509 : (2007) 2 OLR 41 : (2007) OLR 676 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts18 May 2007Dismissed
Sri Hemant Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 170 : (2007) 1 OLR 1004 Supp
High Courts18 May 2007Allowed
Santosh Kumar Mohananda and Saroj Kumar Behera Vs Steel Authority of India Ltd. and Others
Orissa High Court · (2007) 104 CLT 208 : (2007) 114 FLR 1033 : (2007) 2 OLR 29
High Courts18 May 2007Allowed
Orissa Management Colleges Association and etc. Vs State of Orissa and etc.
Orissa High Court · AIR 2007 Ori 120 : (2007) 104 CLT 310
Constitution of India, 1950 — Article 141, 15, 19, 254, 26Indian Medical Council Act, 1956 — Section 3Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts18 May 2007Dismissed
Ajay Kumar Jena Vs The Principal, Sainik School
Orissa High Court · (2007) 104 CLT 537 : (2008) 116 FLR 155
Constitution of India, 1950 — Article 311
High Courts18 May 2007
Bhaskar Das Vs O.S.R.T.C. and Others
Orissa High Court · (2007) 104 CLT 468 : (2007) 1 OLR 996 Supp