High Courts01 Aug 2007Dismissed
State of Orissa Vs Gandu alias Gandra Tirkey
Orissa High Court · (2007) 104 CLT 849 : (2007) CriLJ 4188 : (2007) 2 OLR 177 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 16 of 40
High Courts31 Jul 2007Dismissed
Nisar Ansari Vs State of Orissa
Orissa High Court · (2007) 2 OLR 170 Supp
Arms Act, 1959 — Section 25(1)B, 25(2)B, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts31 Jul 2007
Justice Debendra Mohan Patnaik Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 28 : (2007) CLT 223 Supp : (2007) 2 OLR 581 Supp
Constitution of India, 1950 — Article 112, 113, 124, 202, 203Consumer Protection Act, 1986 — Section 16
High Courts31 Jul 2007Allowed
Manoj Kumar Basantray Vs State of Orissa
Orissa High Court · (2007) CLT 1174 (Suppl Crl) : (2007) 2 OLR 313 : (2007) OLR 1174 (Suppl Crl)
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 55
High Courts31 Jul 2007Dismissed
Narendra Nath Panda and Co. and Another Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 141 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 11(7), 3(2)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 114Companies Act, 1956 — Section 483
High Courts31 Jul 2007Dismissed
Shuvansu Kumar Mohanty Vs State of Orissa and Another
Orissa High Court · (2007) CLT 228 Supp : (2007) 2 OLR 573 Supp : (2007) OLR 228 Supp
Constitution of India, 1950 — Article 243IOrissa Finance Commission (Miscellaneous Provision) Act, 1993 — Section 11, 3, 4, 8
High Courts31 Jul 2007Dismissed
Smt. Kanchana Badaseth Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 151 Supp : (2007) 2 OLR 365
Administrative Tribunals Act, 1985 — Section 22Constitution of India, 1950 — Article 136, 145
High Courts31 Jul 2007Dismissed
Bhua @ Bijay Murmu and Thumpu @ Rohia Murmu and Another Vs State of Orissa
Orissa High Court · (2007) 104 CLT 726 : (2007) 1 OLR 89 Supp
Penal Code, 1860 (IPC) — Section 114, 365, 366, 376
High Courts31 Jul 2007Allowed
K.P. Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 17 : (2007) CLT 219 Supp : (2007) 2 OLR 577 Supp
Orissa Lokpal and Lokayuktas Act, 1995 — Section 3, 5(5)
High Courts31 Jul 2007
Sanjay Kumar Panda Vs State of Orissa
Orissa High Court · (2007) 104 CLT 706 : (2008) CriLJ 2722
Criminal Procedure Code, 1973 (CrPC) — Section 228, 482Penal Code, 1860 (IPC) — Section 114, 120B, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13, 19
High Courts31 Jul 2007
Chandra Chudamani Patnaik and Others Vs State of Orissa
Orissa High Court · (2007) 104 CLT 786 : (2008) 1 DMC 457 : (2007) 2 OLR 356
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts31 Jul 2007Dismissed
Banambar Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2007) CLT 108 Supp
High Courts30 Jul 2007Dismissed
Guru Charan Patnaik Vs Consolidation Commissioner and Others
Orissa High Court · (2007) 2 OLR 1065 Supp
Limitation Act, 1963 — Section 5Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37
High Courts30 Jul 2007
Sri Allana Jagannath Vs Sashanam Lachana and Others
Orissa High Court · (2007) 104 CLT 621 : (2007) 2 OLR 406
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 2007Dismissed
New India Assurance Company Ltd., Khurda Branch Vs Sujit Barisal and Others
Orissa High Court · (2007) CLT 764 Supp
Motor Vehicles Act, 1988 — Section 147, 147I, 149(2), 170, 95
High Courts27 Jul 2007Dismissed
New India Assurance Co. Ltd. Vs Sujit Barisal and Others
Orissa High Court · (2007) CLT 764 Supp
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147, 147(1), 149(2), 170
High Courts27 Jul 2007
Babuli @ Rajkishore Rana Vs Prasanti @ Purnamasi Rana and Another
Orissa High Court · (2007) 104 CLT 372 : (2007) 104 CTC 372 : (2007) 2 DMC 664 : (2007) 2 OLR 332
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Jul 2007Allowed
Indian Latex Fibre Corporation Vs Commissioner of Sales Tax and Others
Orissa High Court · (2007) CLT 196 Supp : (2007) 2 OLR 669 : (2009) 20 VST 57
ORISSA SALES TAX ACT, 1947 — Section 23(4)(a)Orissa Sales Tax Rules, 1947 — Rule 80
High Courts27 Jul 2007
Manas Ranjan Tripathy Vs State of Orissa
Orissa High Court · (2007) 2 OLR 1075 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 438(3)Penal Code, 1860 (IPC) — Section 127, 147, 148, 149, 186
High Courts27 Jul 2007
Babuli @ Arabinda Das Vs State of Orissa and Others
Orissa High Court · (2007) CLT 1173 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 365