CourtKutchehry.com

COURT ARCHIVE

Orissa High Court judgments, 2007

786 judgments · page 14 of 40

High Courts24 Aug 2007Allowed

Sankar Naik Vs State of Orissa

Orissa High Court · (2007) CLT 1279 (Suppl Crl) : (2007) 2 OLR 474 : (2007) OLR 1279 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34
Read judgment
High Courts17 Aug 2007Allowed

Sri Sandeep Jena Vs State and Others

Orissa High Court · (2007) CLT 1283 (Suppl Crl) : (2007) 2 OLR 441

Criminal Procedure Code, 1973 (CrPC) — Section 457Income Tax Act, 1961 — Section 132APenal Code, 1860 (IPC) — Section 380, 406, 457
Read judgment
High Courts16 Aug 2007Dismissed

Kalandi Mallik Vs Sricharan Sethy and Others

Orissa High Court · (2007) 08 OHC CK 0048

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Grama Panchayat Act, 1964 — Section 100(1), 25(1)Representation of the People Act, 1951 — Section 81(1)
Read judgment