High Courts21 Feb 2002Dismissed
State of Orissa Vs Bharat Store
Orissa High Court · (2002) OLR 243 Supp : (2002) 127 STC 333
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 33 of 37
High Courts21 Feb 2002Dismissed
State of Orissa Vs Shri Bidyadhar Mishra
Orissa High Court · (2002) 1 OLR 401
Orissa Service Code, 1939 — Rule 71
High Courts20 Feb 2002
Rajendra and Brothers, a proprietorship concern of Mr. Rajendra Prasad Agarwalla of Kantabanji, Dist. Bolangir Vs Food Corporation of India and Others
Orissa High Court · (2002) 93 CLT 381 : (2002) 1 OLR 446
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts20 Feb 2002Dismissed
Suhrid Ranjan Dasgupta Vs Steel Authority of India and Another
Orissa High Court · (2002) 93 FLR 713 : (2002) 3 LLJ 91
Citizenship Act, 1955 — Section 5Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 471, 472, 473, 474
High Courts19 Feb 2002Dismissed
Sri Rabindra Kumar Jena Vs Managing Director, OSFC and Others
Orissa High Court · (2002) 93 CLT 670 : (2002) OLR 806 Supp
Orissa Motor Vehicles Taxation Act, 1975 — Section 12
High Courts19 Feb 2002
Swarupananda Das Vs Tahasildar and Others
Orissa High Court · (2002) 1 OLR 506
Orissa Minor Minerals Concession Rules, 1990 — Rule 14(16), 24(2)
High Courts18 Feb 2002Dismissed
Ujala Rout and Others Vs Khalli Jena and Others
Orissa High Court · (2002) 1 OLR 430
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Orissa Estates Abolition Act, 1951 — Section 2Orissa Estates Abolition Rules, 1952 — Rule 8A
High Courts14 Feb 2002
Ramakanta Patra Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 706 : (2002) 1 OLR 481
Criminal Procedure Code, 1973 (CrPC) — Section 323, 407
High Courts14 Feb 2002Dismissed
Goutam Samal and Others Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 547 : (2002) OLR 804 Supp
High Courts14 Feb 2002Allowed
Bhaiga Sahu Vs State of Orissa
Orissa High Court · (2002) 93 CLT 684 : (2002) OLR 807 Supp
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts14 Feb 2002Dismissed
Bhanja Paramanik Vs State of Orissa and Another
Orissa High Court · (2003) CriLJ 982 : (2002) OLR 581 Supp : (2003) 2 RCR(Criminal) 560
Criminal Procedure Code, 1973 (CrPC) — Section 310
High Courts13 Feb 2002
Budu Khura Vs State of Orissa
Orissa High Court · (2002) 1 OLR 428
Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Feb 2002Allowed
Pramatha Kumar Mishra Vs Board of Secondary Education and Another
Orissa High Court · (2002) 1 OLR 361
High Courts12 Feb 2002Dismissed
D.D. Builders Limited Vs Union of India (UOI) and Another
Orissa High Court · (2002) 93 CLT 490 : (2002) 43 CLT 490 : (2002) OLR 794 Supp
Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 2002Dismissed
Urban Co-operative Bank Vs State of Orissa and Others
Orissa High Court · (2002) 1 OLR 486
High Courts08 Feb 2002Dismissed
Dara Singh alias Rabindra Kumar Pal and Others Vs Republic of India
Orissa High Court · (2002) CriLJ 1754 : (2002) 1 OLR 367
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 407, 482
High Courts08 Feb 2002
Kunduru Dharua Vs State of Orissa
Orissa High Court · (2002) CriLJ 1757 : (2002) OLR 778 Supp
Evidence Act, 1872 — Section 32, 62Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Feb 2002Allowed
National Thermal Power Corporation Ltd. Vs State of Orissa and Others
Orissa High Court · (2002) 1 OLR 410 : (2002) 128 STC 321
Central Sales Tax Act, 1956 — Section 10A
High Courts07 Feb 2002Dismissed
Modern Water Products a Registered S.S.I. Unit Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 492 : (2002) OLR 794 Supp : (2002) 127 STC 70
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 6