High Courts14 Mar 2002
Saraswati Naik Vs Akuli Charan Naik
Orissa High Court · (2002) 93 CLT 541 : (2002) OLR 803 Supp
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 31 of 37
High Courts14 Mar 2002Allowed
Smt. Laxahira Nayak and Others Vs Sri Subash Chandra Nayak and Others
Orissa High Court · (2002) 93 CLT 687 : (2002) 1 OLR 552
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts14 Mar 2002Dismissed
All Orissa State Bank Officers Co-operative Society Limited Vs State Bank of India and Another
Orissa High Court · (2002) 1 OLR 466
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts11 Mar 2002
S. Sudhir Kumar Patra and Others, Debasis Guman Singh and Others and Golak Bihari Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 724 : (2002) OLR 808 Supp
All India Council for Technical Education Act, 1987 — Section 10, 2, 23All India Council for Technical Education Regulations — Regulation 4, 4(4)Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 2002
Chief General Manager, Ib Valley Area, Mahanadi Coalfields Ltd. Vs State of Orissa and Others
Orissa High Court · (2002) 03 OHC CK 0002
Constitution of India, 1950 — Article 141
High Courts11 Mar 2002Dismissed
Salat Food Industries Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 718 : (2002) OLR 808 Supp
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 6
High Courts08 Mar 2002Dismissed
Kinkar Santananda Sanyasi Vs State Bank of India and Others
Orissa High Court · AIR 2002 Ori 114 : (2003) 113 CompCas 449 : (2002) OLR 586 Supp
Banking Regulation Act, 1949 — Section 45ZContract Act, 1872 — Section 126Transfer of Property Act, 1882 — Section 122
High Courts08 Mar 2002
Budha alias Siris Kumar Bose and Others Vs The State of Orissa
Orissa High Court · (2002) 1 OLR 654
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Mar 2002
The Executive Officer, Balasore Municipality, Balasore Vs Shri Harimohan Sahu
Orissa High Court · (2002) 93 CLT 808 : (2002) 1 OLR 556
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 43 Rule 1
High Courts07 Mar 2002Dismissed
Sk. Badre Alam and Ashok Kumar Das Vs Dealer Selection Board and Others and Union of India (UOI) and Others
Orissa High Court · (2002) 93 CLT 675
Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 2002
Manoj Kumar Naik Vs Sangeeta Naik and Others
Orissa High Court · (2002) 03 OHC CK 0028
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts07 Mar 2002Allowed
Jagsingh Patra Vs Debram Jhakar and Others
Orissa High Court · AIR 2002 Ori 191 : (2002) 1 OLR 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Limitation Act, 1963 — Section 5
High Courts06 Mar 2002
Alumina Mazdoor Sangh and Others Vs Ratna Construction Co. and Others
Orissa High Court · (2003) 96 FLR 944 : (2003) 1 LLJ 793 : (2002) OLR 251 Supp
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Mar 2002Allowed
State of Orissa and Others Vs Trilochan Senapati and Others
Orissa High Court · (2002) 1 OLR 502
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts05 Mar 2002Dismissed
Hindustan Petroleum Corporation Vs Managing Director, CESCO and Others
Orissa High Court · AIR 2002 Ori 137 : (2002) OLR 591 Supp
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 79
High Courts04 Mar 2002Dismissed
Durjodhan Sardar Vs State of Orissa
Orissa High Court · (2002) 93 CLT 672 : (2002) OLR 806 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2002Dismissed
Smt. Pratima Biswal Vs Amulay Kumar Biswal
Orissa High Court · AIR 2002 Ori 125 : (2002) OLR 589 Supp
Hindu Marriage Act, 1955 — Section 13, 25Penal Code, 1860 (IPC) — Section 494
High Courts04 Mar 2002
Jagannath Pradhan Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 369 : (2002) OLR 800 Supp
Orissa Minor Minerals Concession Rules, 1990 — Rule 18(3), 22
High Courts01 Mar 2002Partly Allowed
Sanatan Jena and Another Vs State of Orissa
Orissa High Court · (2002) 93 CLT 374 : (2002) OLR 801 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 2002
Smt. Manasi Mohanty Vs Gokul Chandra Das
Orissa High Court · (2002) 2 DMC 20 : (2002) 1 OLR 443
Hindu Marriage Act, 1955 — Section 2, 24